High Courts01 Apr 1910
Padmanabhaya and Others Vs Ranga and Others
Madras High Court · (1911) ILR (Mad) 161 : (1910) 20 MLJ 930
Transfer of Property Act, 1882 — Section 112
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 5,061 of 5,226
High Courts01 Apr 1910
Vappuluri Tatayya alias Veeranna Vs Garinalla Ramakrishnamma and Others
Madras High Court · 6 Ind. Cas. 240(1)
High Courts31 Mar 1910
Vala Subramania Pillai Vs Sankara Subbu Naidu and Others
Madras High Court · 7 Ind. Cas. 859
High Courts30 Mar 1910
Venkaraju Venkatasami and Another Vs Emperor
Madras High Court · 7 Ind. Cas. 176
Penal Code, 1860 (IPC) — Section 465
High Courts30 Mar 1910
In Re: Rangasami Naidu
Madras High Court · (1910) 20 MLJ 568
Penal Code, 1860 (IPC) — Section 166
High Courts30 Mar 1910
Ayya Pattar's son Narayana Pattar Vs Easwara Mangalath Madath Thethi Brahmani Amma and Others
Madras High Court · 6 Ind. Cas. 724
High Courts24 Mar 1910
P.L.S.A.R.S. Chettiappa Chettiar Vs N. Periasami Thevan and Another
Madras High Court · 7 Ind. Cas. 810
High Courts24 Mar 1910
P.L.S.A.R.S. Chettiappa Chettiar Vs N. Periasami Thevan and another
Madras High Court · (1910) 20 MLJ 979
High Courts24 Mar 1910
Munisami and Others Vs Emperor
Madras High Court · 7 Ind. Cas. 416
Penal Code, 1860 (IPC) — Section 351
High Courts23 Mar 1910
Sennayan Chetty Vs Sinnappan Servai
Madras High Court · 7 Ind. Cas. 901 : (1910) 20 MLJ 654
High Courts23 Mar 1910
Karmam Sama Row alias Venkata Naranappa Vs Roddam Vencoba Row and Others
Madras High Court · 6 Ind. Cas. 745(1)
High Courts23 Mar 1910
Chellammal and Others Vs Ranganatham Pillai and Others
Madras High Court · (1911) ILR (Mad) 277
High Courts23 Mar 1910
P.S.S. Muniappa Chettiar Vs M.K. Balarangaiya Chetti and Others
Madras High Court · 7 Ind. Cas. 404
High Courts23 Mar 1910
Chanthiruthi Veluthakal Madhavi Ammati's Daughter Neelu Amma and Others Vs Padinhare Veetil Rama Panikar's Krishna Panikar
Madras High Court · 6 Ind. Cas. 745
High Courts22 Mar 1910
The King-Emperor Vs Sunku Seethaiah and Others
Madras High Court · (1911) 21 MLJ 71
Penal Code, 1860 (IPC) — Section 296