High Courts07 Apr 1910
A. Venkatasawmy Chetty Vs Suppa Pillai
Madras High Court · 6 Ind. Cas. 382
Registration Act, 1908 — Section 17(d)
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 5,060 of 5,226
High Courts07 Apr 1910
The Secretary of State for India in Council Vs Pisipati Sankarayya and Others
Madras High Court · (1910) 20 MLJ 794
High Courts07 Apr 1910
Venkatasami Chetti Vs Suppa Pillai
Madras High Court · (1911) ILR (Mad) 90
Registration Act, 1908 — Section 17
High Courts07 Apr 1910
Arakkal Muttukalel Ummathi Ummathi Vs Erambathil Kunhamad and Others
Madras High Court · 7 Ind. Cas. 801
High Courts06 Apr 1910
Ravutu Adinarayanamma Vs Sahukara Syed Murtuza Saheb and Others
Madras High Court · 7 Ind. Cas. 571
High Courts06 Apr 1910
Karnam Venkatakrishna Pillai Vs Appana Muthialu Reddy and Another
Madras High Court · (1910) 20 MLJ 821
High Courts06 Apr 1910
T.S. Ayirantha Chetty Vs Aramanathochi and Others
Madras High Court · (1911) 21 MLJ 73
High Courts06 Apr 1910
Subbu Shettethi and Others Vs Krishnacharya and Others
Madras High Court · (1911) 21 MLJ 159
High Courts06 Apr 1910
Sankarappa Naiken Vs The Secretary of State for India in Council
Madras High Court · (1910) 20 MLJ 977
High Courts05 Apr 1910
In Re: K. Narayan Nair
Madras High Court · 6 Ind. Cas. 409
Penal Code, 1860 (IPC) — Section 193
High Courts04 Apr 1910
In Re: Sub-Divisional Magistrate and 2nd Grade Pleader
Madras High Court · (1910) 20 MLJ 498
High Courts04 Apr 1910
Muniswami Chetty Vs Maruthammal and Others
Madras High Court · 7 Ind. Cas. 176(1)
High Courts01 Apr 1910
Thimmakke and Others Vs Akku and Another
Madras High Court · (1911) ILR (Mad) 481 : 7 Ind. Cas. 153
High Courts01 Apr 1910
Sankaralinga Maistry Vs Poonamalai Maistry and Another
Madras High Court · 6 Ind. Cas. 423
High Courts01 Apr 1910
Padmanabaya and Others Vs Ranga and Others
Madras High Court · 6 Ind. Cas. 447
Transfer of Property Act, 1882 — Section 111(g), 2(c)
High Courts01 Apr 1910
Gandrapu Sinayya Vs Koppineni Venkataratnam and Others
Madras High Court · 6 Ind. Cas. 701
High Courts01 Apr 1910
Nalupurakkal Tarwad Karnavan Syyali Vs Kakki Mutaliar and Others
Madras High Court · 6 Ind. Cas. 397
High Courts01 Apr 1910
Gutta Bapineedu Vs Gutta Venkayya
Madras High Court · 7 Ind. Cas. 795 : (1911) 21 MLJ 82
High Courts01 Apr 1910
Vuppulri Tatayya alias Veeranna Vs Garimilla Ramakrishnamma and Others
Madras High Court · (1911) ILR (Mad) 288