High Courts07 Feb 1890
Vira Chinnammal Vs Akkulu Ammal
Madras High Court · (1896) 6 MLJ 341
Evidence Act, 1872 — Section 57
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Madras High Court judgments
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High Courts21 Jan 1890
Vythilinga Muppanar Vs Seethalakshmi Ammal
Madras High Court · (1896) 6 MLJ 44
High Courts25 Jul 1885
Durai alias Pullathachi Durai Vs State of Tamil Nadu
Madras High Court · (1985) LW(Cri) 367
Penal Code, 1860 (IPC) — Section 379