High Courts17 Mar 1890
Natesa and Others Vs Ganapati and Others
Madras High Court · (1891) ILR (Mad) 103
Civil Procedure Code, 1908 (CPC) — Section 31
COURT ARCHIVE
Madras High Court judgments
1,04,465 judgments · page 5,224 of 5,224
High Courts04 Mar 1890
Narayanasawmy minor by his natural father and next friend Venkatarayar Vs Ramasawmy Iyer and Others
Madras High Court · (1896) 6 MLJ 40
High Courts07 Feb 1890
Vira Chinnammal Vs Akkulu Ammal
Madras High Court · (1896) 6 MLJ 341
Evidence Act, 1872 — Section 57
High Courts21 Jan 1890
Vythilinga Muppanar Vs Seethalakshmi Ammal
Madras High Court · (1896) 6 MLJ 44
High Courts25 Jul 1885
Durai alias Pullathachi Durai Vs State of Tamil Nadu
Madras High Court · (1985) LW(Cri) 367
Penal Code, 1860 (IPC) — Section 379