COURT ARCHIVE
Madras High Court judgments
1,04,465 judgments · page 5,222 of 5,224
High Courts30 Sept 1890
Secretary of State for India Vs Choyi
Madras High Court · (1891) ILR (Mad) 82
High Courts23 Sept 1890
Queen-Empress Vs Budara Janni
Madras High Court · (1891) ILR (Mad) 121
Criminal Procedure Code, 1898 (CrPC) — Section 445
High Courts16 Sept 1890
Sethu Vs Krishna and Others
Madras High Court · (1891) ILR (Mad) 61
Limitation Act, 1963 — Section 10
High Courts15 Sept 1890
Krishnasami Vs Kesava and Another
Madras High Court · (1891) ILR (Mad) 63
Legal Practitioners Act, 1879 — Section 29
High Courts11 Sept 1890
Rathna Naidu Vs P.R. Aiyanachariar and Others
Madras High Court · (1908) 18 MLJ 599
High Courts07 Sept 1890
Sri Raja Satrucharla Ramabhadra Razu Bahadur Garu and Do. Somasekhara Razu Bahadur Garu Vs Sri Raja Satrucharla Jaganatha Razu Bahadur Garu
Madras High Court · (1896) 6 MLJ 179
High Courts02 Sept 1890
Puliyeri Kandiyil Panangadan Ambu Kurup Vs Paloli Edathil Kunnummall and Another
Madras High Court · (1896) 6 MLJ 29
Civil Procedure Code, 1882 — Section 283Civil Procedure Code, 1908 (CPC) — Section 43
High Courts02 Sept 1890
Ambu Vs Ketlilamma and Another
Madras High Court · (1891) ILR (Mad) 23
Civil Procedure Code, 1908 (CPC) — Section 43
High Courts27 Aug 1890
Raman and Another Vs Shathanathan and Others
Madras High Court · (1891) ILR (Mad) 312
High Courts26 Aug 1890
Gadiyam Narayudu Vs Mallavarapu Venkamma
Madras High Court · (1912) 22 MLJ 265