High Courts07 Nov 1890
Ramasami Vs Anda Pillai
Madras High Court · (1891) ILR (Mad) 252
Limitation Act, 1963 — Article 179(4)
COURT ARCHIVE
Madras High Court judgments
1,04,465 judgments · page 5,221 of 5,224
High Courts05 Nov 1890
Ramayya Vs Guruva and Others
Madras High Court · (1891) ILR (Mad) 232
Transfer of Property Act, 1882 — Section 58(d), 67
High Courts28 Oct 1890
Subbarayalu Vs Rowlandson and Others
Madras High Court · (1891) ILR (Mad) 133
Stamp Act, 1899 — Section 26
High Courts24 Oct 1890
Perianayakam Vs Pottukanni and Another
Madras High Court · (1891) ILR (Mad) 382
High Courts23 Oct 1890
Lingayya and Another Vs Narasimha
Madras High Court · (1891) ILR (Mad) 99
Civil Procedure Code, 1882 — Section 258
High Courts21 Oct 1890
Davies Vs President of the Madras Municipal Commission
Madras High Court · (1891) ILR (Mad) 140
High Courts20 Oct 1890
Bank of Madras Vs Subbarayalu and Another
Madras High Court · (1891) ILR (Mad) 32
Stamp Act, 1899 — Section 9
High Courts15 Oct 1890
Dorasami Tewar Vs Sri Muthu Vijaya Regunadha Dorasami Tevar Avergal alias Udayana Tevar and S. Kristnasami Aiyar
Madras High Court · (1896) 6 MLJ 557
High Courts15 Oct 1890
Amirthayyan and Another Vs Ketharamayyan and Another
Madras High Court · (1891) ILR (Mad) 65
High Courts15 Oct 1890
Neelamegan Vs Govindan and Another
Madras High Court · (1891) ILR (Mad) 71
Transfer of Property Act, 1882 — Section 82
High Courts15 Oct 1890
Durgayya Vs Anantha and Others
Madras High Court · (1891) ILR (Mad) 74
Transfer of Property Act, 1882 — Section 99
High Courts15 Oct 1890
Amirthaien and Another Vs Ketharamaien by his guardian Minatchi Ammal and Another
Madras High Court · (1896) 6 MLJ 185
High Courts14 Oct 1890
Narasimha Naidu Vs Ramasami and Others
Madras High Court · (1891) ILR (Mad) 44
High Courts07 Oct 1890
Ramabhadra and Another Vs Jagannatha
Madras High Court · (1891) ILR (Mad) 328
Civil Procedure Code, 1908 (CPC) — Section 13(3)