High Courts26 Aug 1890Dismissed
Gadiyam Narayudu Vs Mallavarapu Venkam
Madras High Court · 13 Ind. Cas. 866
COURT ARCHIVE
Madras High Court judgments
1,04,465 judgments · page 5,223 of 5,224
High Courts26 Aug 1890
Unni and Another Vs Kunchi amma and Others
Madras High Court · (1891) ILR (Mad) 26
Limitation Act, 1963 — Article 91Specific Relief Act, 1877 — Section 39
High Courts22 Aug 1890
Nanu Vs Manchu and Another
Madras High Court · (1891) ILR (Mad) 49
Transfer of Property Act, 1882 — Section 83
High Courts22 Aug 1890
Chitharath Othayath Chalery Puthenpurayil Kunhi Parvathi Ammah and Another Vs Chitharath Othayath Koran Nambiar and Others
Madras High Court · (1896) 6 MLJ 411
High Courts20 Aug 1890
Ramayee
Madras High Court · (1891) ILR (Mad) 398
Criminal Procedure Code, 1898 (CrPC) — Section 489
High Courts08 Aug 1890
Queen-Empress Vs Suka Singh and Another
Madras High Court · (1891) ILR (Mad) 223
Madras City Police Act, 1888 — Section 71(xi)
High Courts07 Aug 1890
Thandavan Vs Perianna
Madras High Court · (1891) ILR (Mad) 363
Criminal Procedure Code, 1898 (CrPC) — Section 440
High Courts05 Aug 1890
Chomu Vs Umma and Others
Madras High Court · (1891) ILR (Mad) 46
Specific Relief Act, 1877 — Section 42
High Courts04 Aug 1890
P. Ratnasabapathi Pillai, Chairman, Municipal Council Vs Vaithilinga Pandaram, Adhinakarthur of Velakuruchi Matam
Madras High Court · (1896) 6 MLJ 317
High Courts23 Jul 1890
Madras Railway Company Vs Thomas Rust
Madras High Court · (1891) ILR (Mad) 18
Specific Relief Act, 1877 — Section 20
High Courts18 Jul 1890
Vellavil Periuthatta Yetchanen Nambudri and Another Vs Siva Rama Pattar and Others
Madras High Court · (1896) 6 MLJ 406
High Courts07 May 1890
Eales Vs Municipal Commissioners for the City of Madras
Madras High Court · (1891) ILR (Mad) 386
Madras City Municipal Corporation Act, 1884 — Section 433
High Courts30 Apr 1890
The Court of Wards and Sri Sri Veera Pratapa Rudra, Gajapati Narayana Deo, Maha Razulu Garu, and C. Vs Sri Sri Gowra Chandra and C.
Madras High Court · (1896) 6 MLJ 31
Contract Act, 1872 — Section 11
High Courts14 Apr 1890
Venkataramanna and Others Vs Venkayya
Madras High Court · (1891) ILR (Mad) 377
High Courts09 Apr 1890
Queen-Empress Vs Chinna Tevan and Another
Madras High Court · (1891) ILR (Mad) 36
Criminal Procedure Code, 1898 (CrPC) — Section 307