High Courts03 Mar 1891
Queen Empress Vs R. Fischer
Madras High Court · (1896) 6 MLJ 478
Christian Marriage Act, 1872 — Section 68
COURT ARCHIVE
Madras High Court judgments
1,04,465 judgments · page 5,219 of 5,224
High Courts24 Feb 1891
Mahadevi and Another Vs Vikrama
Madras High Court · (1891) ILR (Mad) 365
Limitation Act, 1963 — Section 12
High Courts24 Feb 1891
Achayya Vs Hanumantrayudu and Another
Madras High Court · (1891) ILR (Mad) 269
High Courts24 Feb 1891
Karunakara Menon Vs Secretary of State for India
Madras High Court · (1891) ILR (Mad) 431
High Courts23 Feb 1891
Abdool and Others Vs Mahamed
Madras High Court · (1891) ILR (Mad) 404
Provincial Insolvency Act, 1920 — Section 72, 73
High Courts19 Feb 1891
Rajah M. Bhaskara Setupati Vs Valasubramaniya Pillai
Madras High Court · (1896) 6 MLJ 250
High Courts19 Feb 1891
Chidambram Pillai and Another Vs Sabapathi Pillai
Madras High Court · (1896) 6 MLJ 231
High Courts13 Feb 1891
Kunhalikandegath Pudiapurayil Kunhamod Kutti Vs Pallikkalageth Avarangandegath Kutti Mammi
Madras High Court · (1896) 6 MLJ 353
Specific Relief Act, 1877 — Section 42
High Courts03 Feb 1891
V. Ramasami Naidu Vs Chella Naidu
Madras High Court · (1896) 6 MLJ 254
Criminal Procedure Code, 1898 (CrPC) — Section 190
High Courts03 Feb 1891
Chellam Naidu Vs Ramasami
Madras High Court · (1891) ILR (Mad) 379
Criminal Procedure Code, 1898 (CrPC) — Section 198
High Courts28 Jan 1891
Queen-Empress Vs Thandavarayudu
Madras High Court · (1891) ILR (Mad) 364
Penal Code, 1860 (IPC) — Section 109, 290
High Courts20 Jan 1891
Narasimha Sastrial Vs The Secretary of State for India in Council
Madras High Court · (1896) 6 MLJ 176
High Courts19 Jan 1891
The Secretary of State for India in Council Vs R. Fischer
Madras High Court · (1896) 6 MLJ 174
High Courts19 Dec 1890
Krishnasami Vs Kanakasabai
Madras High Court · (1891) ILR (Mad) 183
Suits Valuation Act, 1887 — Section 11
High Courts19 Dec 1890
Krishnasamy Servaigaren Vs Savvoy Vijia Raghunatha Canagasabai Gopalar
Madras High Court · (1896) 6 MLJ 247
Suits Valuation Act, 1887 — Section 11
High Courts18 Dec 1890
Bikutti Vs Kalendan and Others
Madras High Court · (1891) ILR (Mad) 267
Specific Relief Act, 1877 — Section 42
High Courts15 Dec 1890
Kanaran and Others Vs Komappan and Others
Madras High Court · (1891) ILR (Mad) 169
Court Fees Act, 1870 — Section 12