COURT ARCHIVE
Madras High Court judgments
1,04,465 judgments · page 5,217 of 5,224
High Courts08 May 1891
Ramaiyar Vs Vedachela Mudallar
Madras High Court · (1896) 6 MLJ 684
Specific Relief Act, 1877 — Section 40
High Courts05 May 1891
Chennappa Vs Raghunatha
Madras High Court · (1892) ILR (Mad) 29
Civil Procedure Code, 1908 (CPC) — Section 111
High Courts05 May 1891
Shunmuga Chettiar Vs Siva Chinnasami Naidu and Another
Madras High Court · (1896) 6 MLJ 697
High Courts05 May 1891
Chennappa Rai Vs Ragunathaya
Madras High Court · (1896) 6 MLJ 620
Civil Procedure Code, 1908 (CPC) — Section 54Limitation Act, 1963 — Section 4
High Courts04 May 1891
Virayya Vs Hanumanta and Others
Madras High Court · (1891) ILR (Mad) 459
Specific Relief Act, 1877 — Section 18(a)Transfer of Property Act, 1882 — Section 43
High Courts04 May 1891
Kuttadi Kunhi Umah Vs Pilasheri Vitil Amed and Another
Madras High Court · (1896) 6 MLJ 494
High Courts01 May 1891
The Collector of North Arcot and Another Vs Yerra Nagi Reddi
Madras High Court · (1896) 6 MLJ 771
High Courts01 May 1891
Collector of North Arcot and Another Vs Nagi Reddi
Madras High Court · (1892) ILR (Mad) 35
Madras Revenue Recovery Act, 1864 — Section 52
High Courts30 Apr 1891
Sri Raja Row Venkatakumara Mahipati Suria Row Bahadur Raja of Pittapore Vs Rajah Row Chellayyamma Garu
Madras High Court · (1896) 6 MLJ 624
General Clauses Act, 1897 — Section 6
High Courts30 Apr 1891
Rama Rau and Anr Vs Chellayamma
Madras High Court · (1891) ILR (Mad) 458
Succession Certificate Act, 1889 — Section 4(6)