High Courts18 Aug 1891
Byathamma Vs Avulla and Another
Madras High Court · (1892) ILR (Mad) 19
Evidence Act, 1872 — Section 35
COURT ARCHIVE
Madras High Court judgments
1,04,465 judgments · page 5,216 of 5,224
High Courts11 Aug 1891
Shankaran and Others Vs Kesavan and Others
Madras High Court · (1892) ILR (Mad) 6
Limitation Act, 1963 — Article 120, 91
High Courts07 Aug 1891
Puthenpurayil Kumdipravam Kanara Kurup. Vs Puthenpurayil Kumdipravam Govinda Kurp.
Madras High Court · (1896) 6 MLJ 769
High Courts06 Aug 1891
Queen-Empress Vs Munisami and Others
Madras High Court · (1892) ILR (Mad) 39
Criminal Procedure Code, 1898 (CrPC) — Section 437
High Courts28 Jul 1891
Appu and Others Vs Raman and Others
Madras High Court · (1893) ILR (Mad) 425
Specific Relief Act, 1877 — Section 56(b)
High Courts28 Jul 1891
Queen-Empress Vs Sevudappayyar and Others
Madras High Court · (1892) ILR (Mad) 91
High Courts23 Jul 1891
Burla Runga Reddi and Another Vs Vidavalur Chenna Reddi and Others
Madras High Court · (1896) 6 MLJ 501
High Courts23 Jul 1891
Ranga Reddi and Another Vs Chinna Reddi and Others
Madras High Court · (1891) ILR (Mad) 465
High Courts23 Jul 1891
Sura Vittil Vayanda Valappil Kunhi Moidin and Others Vs Kypatt Ambu and Others
Madras High Court · (1896) 6 MLJ 764
High Courts21 Jul 1891
Maramittath Narayanan Nambudri Vs Mayilkakhodath Narayanan Nambudri
Madras High Court · (1896) 6 MLJ 499
High Courts17 Jul 1891
Puthia Vittil Govinda Nambi and Another Vs Puthia Vittil Parameshwara Nambi and Another
Madras High Court · (1896) 6 MLJ 548
High Courts16 Jul 1891
Kunhi Mannan Vs Chali Vaduvath and Others
Madras High Court · (1891) ILR (Mad) 494
High Courts16 Jul 1891
Koyakolli Kunnathathil Kunhunni Nair Vs Shugapura Vittil Konna Panikar and Others
Madras High Court · (1896) 6 MLJ 682
High Courts13 Jul 1891
Queen-Empress Vs Erugadu
Madras High Court · (1892) ILR (Mad) 83
Criminal Procedure Code, 1898 (CrPC) — Section 262, 263
High Courts08 May 1891
Paramasiva Vs Krishna
Madras High Court · (1891) ILR (Mad) 498
Civil Procedure Code, 1877 — Section 294