High Courts10 Dec 1890
Jake and Others Vs Sankayya and Others
Madras High Court · (1892) 2 MLJ 277
Criminal Procedure Code, 1898 (CrPC) — Section 580
COURT ARCHIVE
Madras High Court judgments
1,04,465 judgments · page 5,220 of 5,224
High Courts09 Dec 1890
Thaman Chetti Vs Alagiri Chetti
Madras High Court · (1891) ILR (Mad) 399
Criminal Procedure Code, 1898 (CrPC) — Section 528
High Courts05 Dec 1890
Sanku and Others Vs Puttamma and Another
Madras High Court · (1891) ILR (Mad) 289
High Courts05 Dec 1890
Govinda and Others Vs Mana Vikraman
Madras High Court · (1891) ILR (Mad) 284
Civil Procedure Code, 1908 (CPC) — Section 44, 45
High Courts04 Dec 1890
Queen-Empress Vs Saminatha
Madras High Court · (1891) ILR (Mad) 400
Penal Code, 1860 (IPC) — Section 214
High Courts04 Dec 1890
Queen-Empress Vs Saminatha Pillai
Madras High Court · (1896) 6 MLJ 171
Penal Code, 1860 (IPC) — Section 213, 214
High Courts03 Dec 1890
Siddeswara Vs Krishna
Madras High Court · (1891) ILR (Mad) 177
Civil Procedure Code, 1908 (CPC) — Section 30
High Courts03 Dec 1890
Siddeswara Mudaliar Vs Kalmangi Krista Charlu
Madras High Court · (1896) 6 MLJ 337
Civil Procedure Code, 1908 (CPC) — Section 30
High Courts01 Dec 1890
Chandrareka Vs Secretary of State for India
Madras High Court · (1891) ILR (Mad) 163
High Courts30 Nov 1890
Keeran Avulla Vs Narikote Kunnamangalath Ettishery Chendra Shekaran Nambudri and Others
Madras High Court · (1896) 6 MLJ 504
High Courts28 Nov 1890
Nilakandan and Another Vs Padmanabha and Others
Madras High Court · (1891) ILR (Mad) 153
High Courts26 Nov 1890
Queen-Empress Vs Jangam Reddi and Others
Madras High Court · (1891) ILR (Mad) 247
Forest Act, 1927 — Section 3, 50(d)
High Courts18 Nov 1890
Venkatacharyulu Vs Rangacharyulu and Another
Madras High Court · (1891) ILR (Mad) 316
High Courts18 Nov 1890
Panchangam Venkatacharyulu Vs Gudimella Tirumala Rangacharyulu and Venkamma
Madras High Court · (1896) 6 MLJ 91
High Courts17 Nov 1890
Purushottama Vs Municipal Council of Bellary
Madras High Court · (1891) ILR (Mad) 467
Madras District Municipalities Act, 1884 — Section 103(1)Tamil Nadu Town and Country Planning Act, 1971 — Section 51
High Courts13 Nov 1890
Queen-Empress Vs Venkatasami
Madras High Court · (1891) ILR (Mad) 229
Post Office Act, 1898 — Section 48