High CourtsDivision Bench(1890) 10 MAD CK 0013

Perianayakam vs Pottukanni and Another

Madras High Court · Decided on 24 October 1890 · Citation: (1891) ILR (Mad) 382

HON’BLE JUDGES
Shephard, J · Muttusami Ayyar, J

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Judgment

2 paragraphs · 34 words
1.

We see no reason to doubt that the Act only applies to Christian marriages. The Judge has discussed the question at considerable length, and

we agree with the conclusion at which he arrives.