High Courts22 Mar 1910
The Public Prosecutor Vs Sunku Seethiah and Others
Madras High Court · (1911) ILR (Mad) 92
Penal Code, 1860 (IPC) — Section 296
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 5,062 of 5,226
High Courts22 Mar 1910
Visalakshi Ayi Vs Mahalinga Alampiriyan and Another
Madras High Court · 7 Ind. Cas. 800(1)
High Courts21 Mar 1910
Veerappa Naick and Others Vs Muthusami Naick and Others
Madras High Court · (1910) 20 MLJ 567
High Courts21 Mar 1910
Mulinti Virana Gowd Vs D. Timma Reddi and Others
Madras High Court · 7 Ind. Cas. 809(1)
High Courts18 Mar 1910
Kistna Row and Others Vs Kuppier and Others
Madras High Court · 7 Ind. Cas. 697
High Courts18 Mar 1910
Arunachala Nadan Vs Kandasami Pillai and Others
Madras High Court · 6 Ind. Cas. 746
Civil Procedure Code, 1908 (CPC) — Section 25
High Courts18 Mar 1910
Velayuthan Chetti and Others Vs Pillaiyar Chetti and Others
Madras High Court · 9 Ind. Cas. 287
Transfer of Property Act, 1882 — Section 130
High Courts18 Mar 1910
Antony Cruz Gonzolves Vs Makis Boopalrayan
Madras High Court · (1911) ILR (Mad) 395
High Courts18 Mar 1910
Arunachala Nadan Vs Kandasami Pillai and others
Madras High Court · (1910) 20 MLJ 980
High Courts18 Mar 1910
Mazhoor Pudukudi Perundatta Vasudevan Nambudri and Others Vs Pudiyapurayil Paramban Moideen and Others
Madras High Court · 6 Ind. Cas. 264
High Courts18 Mar 1910
Chinnasawmi Chettiar and Others Vs Collector of Salem and District Board of Salem
Madras High Court · (1910) 20 MLJ 771
Madras Local Boards Act, 1884 — Section 76
High Courts18 Mar 1910
Antony Cruz Gonzalves Vs Mathis Boopalrayan
Madras High Court · 7 Ind. Cas. 242 : (1910) 20 MLJ 984
Succession Act, 1865 — Section 191
High Courts17 Mar 1910
Kandaswamy Pillai Vs Avayambal alias Thangaohi Ammal
Madras High Court · (1911) ILR (Mad) 167
Contract Act, 1872 — Section 222
High Courts17 Mar 1910
G. Narasimhulu Chetti and Another Vs K. Sundara Chariar and Another
Madras High Court · (1910) 20 MLJ 479
High Courts16 Mar 1910
The Official Assignee of Madras Vs The Society for Promoting Christian Knowledge
Madras High Court · 6 Ind. Cas. 240
High Courts16 Mar 1910
The Official Assignee of Madras Vs Mellapparan Kanoor Sarvajana Sahaya Nidhi, Ld.
Madras High Court · 6 Ind. Cas. 427
High Courts16 Mar 1910
The Official Assignee of Madras Vs Krishna Bhatta
Madras High Court · (1911) ILR (Mad) 128
High Courts16 Mar 1910
The Official Assignee of Madras Vs D. Rajam Iyer
Madras High Court · 6 Ind. Cas. 383
High Courts16 Mar 1910
The Official Assignee of Madras Vs The Society for the Propogation of The Gospel
Madras High Court · 6 Ind. Cas. 212