High Courts14 Mar 1910
Govindasawmi Thevan Vs T.M. Doraisawmi Pillai and Others
Madras High Court · (1910) 20 MLJ 380
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 5,064 of 5,226
High Courts14 Mar 1910
Govindaswami Tevan Vs Dorasami Pillai and Others
Madras High Court · (1911) ILR (Mad) 119
High Courts11 Mar 1910
Thiruvengada Mudaliar and Another Vs S. Sadagopa Mudalair
Madras High Court · 7 Ind. Cas. 811
High Courts11 Mar 1910
Sri Raja Visweswara Nissenka Bahadur Garu Zamindar of Sangamvalsa Vs Gorla Budaradu and Others
Madras High Court · 7 Ind. Cas. 401(1)
High Courts11 Mar 1910
Thiruvengada Mudaliar and Others Vs Sadagopa Mudaliar
Madras High Court · (1911) ILR (Mad) 112
High Courts11 Mar 1910
The Secretary of State for India in Council Vs Muthuveerama Reddi
Madras High Court · 6 Ind. Cas. 731
High Courts11 Mar 1910
Thiruvengada Mudaliar and Another Vs S. Sadagopa Mudaliar
Madras High Court · (1910) 20 MLJ 987
High Courts11 Mar 1910
The Secretary of State for India in Council Vs Muthu Veeran Reddi
Madras High Court · (1910) 20 MLJ 869
High Courts11 Mar 1910
Thambi alias Chinnasawmi Padayachi Vs Avayambal
Madras High Court · (1910) 20 MLJ 298
Registration Act, 1908 — Section 17
High Courts10 Mar 1910
Palaniappa Asary and Others Vs Emperor
Madras High Court · (1911) ILR (Mad) 139
Criminal Procedure Code, 1898 (CrPC) — Section 242
High Courts10 Mar 1910
N.S. Narayanasami Aiyer and Another Vs Vathiar Rama Aiyer and Others
Madras High Court · 7 Ind. Cas. 252
Civil Procedure Code, 1908 (CPC) — Section 30
High Courts10 Mar 1910
In Re: Palaniappa Asary and Others
Madras High Court · 6 Ind. Cas. 682
Criminal Procedure Code, 1898 (CrPC) — Section 242
High Courts08 Mar 1910
Tippabhotla Lakshmi Narasamma Vs The Municipal Council of Masulipatam
Madras High Court · 7 Ind. Cas. 808
High Courts08 Mar 1910
M. Chengiah Vs Umadai Rajah Raja Damara Kumara Thimma Nayanim Bahadur, Present Holder of the Kalahasti Zemindari and Others
Madras High Court · (1910) 20 MLJ 555
Transfer of Property Act, 1882 — Section 111(g)
High Courts08 Mar 1910
Ranganatha Rao Vs Ananda Chariar
Madras High Court · (1911) ILR (Mad) 183 : 7 Ind. Cas. 801(1) : (1911) 21 MLJ 78
High Courts08 Mar 1910
K. Ramanunni Nair Alias The Moopil Nair of Mannaraghat Vs Karumathil Narayanan Nair and Another
Madras High Court · 7 Ind. Cas. 757
High Courts08 Mar 1910
Mathew Henry Abraham Vs The Lodge "Good Will" and Others
Madras High Court · (1910) 20 MLJ 383
Contract Act, 1872 — Section 63Evidence Act, 1872 — Section 95