High Courts07 Mar 1910
Gopisetti Narayanaswami Naidu Garu Receiver of Nidadavole Estate Vs Karaturi Venkayya and Others
Madras High Court · 6 Ind. Cas. 265(1)
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 5,065 of 5,226
High Courts07 Mar 1910
Baggiammal Vs Appadurai Gramany
Madras High Court · 6 Ind. Cas. 722
Presidency Small Cause Courts Act, 1882 — Section 48
High Courts07 Mar 1910
Muthia Raja Vs Appala Raja and Another
Madras High Court · (1911) ILR (Mad) 175
High Courts07 Mar 1910
Muthia Raja Vs Appala Raja minor by his next Friend, Mangammal and Another
Madras High Court · (1910) 20 MLJ 393
High Courts04 Mar 1910
Kondapa Rajan and Others Vs Dwarakonda Suryanarayna and Others
Madras High Court · (1910) 20 MLJ 803
High Courts04 Mar 1910
Kondapa Rajam Naidu and Others Vs Devarakonda Suryanarayana and Another
Madras High Court · (1911) ILR (Mad) 173
High Courts03 Mar 1910
R.M.M. Ramanadan Chetty and Co. Vs K.M. Abdul Karim Sahib and Others
Madras High Court · (1911) ILR (Mad) 226
High Courts03 Mar 1910
S. Annaswami IYer Vs Zamindar of Ayakudi
Madras High Court · 6 Ind. Cas. 740
Contract Act, 1872 — Section 55
High Courts03 Mar 1910
R.M.M. Ramanadan Chetty and Co. and Others Vs K.M. Abdul Karim Sahib and Others
Madras High Court · 7 Ind. Cas. 267(1)
High Courts02 Mar 1910
Khadersa Hajee Bappu Vs Puthen Veettil Ayissa Dmmah and Others
Madras High Court · (1911) ILR (Mad) 511
High Courts02 Mar 1910
Ummanga and Another Vs Appadorai Pattar and Others
Madras High Court · (1911) ILR (Mad) 387 : (1910) 20 MLJ 268
High Courts02 Mar 1910
Ummanga and Another Vs Ramakrishna Patter's Son Appadorai Patter and Others
Madras High Court · (1911) ILR (Mad) 387
High Courts02 Mar 1910
Khadersa Hajee Bappu Vs Puthen Veettil Ayissa Ummah and Others
Madras High Court · (1911) ILR (Mad) 511 : (1910) 20 MLJ 288
High Courts01 Mar 1910
Venkatadri Appa Row Bahadur Garu being Minor by the Agent of the Court of Wards, The Collector of Kistna Vs Pamidiparti Venkata Rattam
Madras High Court · 6 Ind. Cas. 702
High Courts01 Mar 1910
Thiyagaraja Pillai Vs Ratnasabapathi Pillai and Others
Madras High Court · (1911) ILR (Mad) 284
High Courts01 Mar 1910
Polemera Thammu Naidu and Others Vs Sri Maharani Lady Godey Chitti Janakiyamma Gajapati Row Garu Proprietrix of the Anakapally and c., Estates
Madras High Court · 7 Ind. Cas. 809
High Courts01 Mar 1910
Chelakote Rama Kurup Vs Chelakote Shekara Kurup and Others
Madras High Court · (1911) 21 MLJ 87
High Courts01 Mar 1910
Thiagaraja Vs Rathnasabapathi Pillai and Others
Madras High Court · (1910) 20 MLJ 421
High Courts28 Feb 1910
Pemmaraju Venkiah Garoo Vs The Secretary of State for India in Council
Madras High Court · 6 Ind. Cas. 727
Survey and Boundaries Act, 1897 — Section 12