High Courts22 Feb 1910
Venkata Reddiar Vs Krishna Iyerngar and Another
Madras High Court · 6 Ind. Cas. 684
Religious Endowments Act, 1863 — Section 14
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 5,067 of 5,226
High Courts22 Feb 1910
Medai Dalavin Tirumalai Appa Modeliar Vs Rama Subbier and Others, Trustees of the Narasimhanathaswami Temple
Madras High Court · (1910) 20 MLJ 374
Limitation Act, 1963 — Section 10
High Courts21 Feb 1910
Saminada Sastrigal Vs Pathma Bibi Ammal
Madras High Court · 7 Ind. Cas. 175 : (1910) 20 MLJ 716
High Courts21 Feb 1910
Santhalva Vs Manjanna Shetty
Madras High Court · (1911) ILR (Mad) 1
Religious Endowments Act, 1863 — Section 10
High Courts21 Feb 1910
Chaturvedula Suryanarayana Vs Chaturvedula Ramamma
Madras High Court · (1911) ILR (Mad) 88
Provincial Small Cause Courts Act, 1887 — Section 17
High Courts21 Feb 1910
Mahadeva Aiyar Vs Gopala Aiyar and Others
Madras High Court · (1911) ILR (Mad) 51
Specific Relief Act, 1877 — Section 31
High Courts21 Feb 1910
Chadurnedulu Suryanarayana Vs Chaturnedulu Ramanna
Madras High Court · 6 Ind. Cas. 400
Provincial Small Cause Courts Act, 1887 — Section 17
High Courts19 Feb 1910
Maddu Yerrayya Vs Yadulla Kangali Naidu and Another
Madras High Court · (1910) 20 MLJ 764
High Courts18 Feb 1910
Ramaswami Pillai Vs Kuppuswami Pillai
Madras High Court · 7 Ind. Cas. 901(1) : (1910) 20 MLJ 656
High Courts18 Feb 1910
Maddu Yerrayya Vs Yadulla Kangali Naidu and Another
Madras High Court · (1911) ILR (Mad) 246
High Courts18 Feb 1910
Ranee Annapurni Nachiar Vs Swaminatha Chettiar and Others
Madras High Court · (1911) ILR (Mad) 7 : (1910) 20 MLJ 785
Transfer of Property Act, 1882 — Section 6(d)
High Courts17 Feb 1910
Srinivasa Aiyangar and Others Vs Arayar Srinivasa Aiyangar and Others
Madras High Court · (1910) 02 MAD CK 0074
Civil Procedure Code, 1908 (CPC) — Section 30
High Courts17 Feb 1910
R.M.A. Swaminatha Pillay Vs N.A.K. Abdul Gafoor Sahib
Madras High Court · 7 Ind. Cas. 810(1)
High Courts17 Feb 1910
Venkatachelapathi Chettiar Vs Periyasami Udayan and Others
Madras High Court · 6 Ind. Cas. 681(1)
Civil Procedure Code, 1908 (CPC) — Section 157
High Courts17 Feb 1910
The Secretary of State for India in Council Vs T.S.P.L. Palaniappa Chetty and Others
Madras High Court · 7 Ind. Cas. 226
Contract Act, 1872 — Section 110
High Courts16 Feb 1910
Mukkattum Prath Poovatham Kandi Ummacha Vs Purushothamma Doss Pragji Sait and Others
Madras High Court · 6 Ind. Cas. 682(1)
High Courts16 Feb 1910
Ponnammal Vs Kalithitha Mudali
Madras High Court · (1911) ILR (Mad) 115
Transfer of Property Act, 1882 — Section 91
High Courts16 Feb 1910
Pichu Aiyar and Another And Ramakrishna Iyer and Others Vs A.L.R.M.N. Palaniappa Chettiar
Madras High Court · 6 Ind. Cas. 291