High Courts16 Feb 1910
Kandasami Asari Vs Somaskanta Ela Nidhi Limited
Madras High Court · (1912) ILR (Mad) 177 : (1910) 20 MLJ 371
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 5,068 of 5,226
High Courts15 Feb 1910
Shruvararayan alias Anujan Kunjunni Raja and Others Vs Pulthia Kovila Katti Vararayan alias Unni Anujan Raja and Others
Madras High Court · 7 Ind. Cas. 268
High Courts15 Feb 1910
Aiyavu Muppan Vs Vellaya Nadan and Others
Madras High Court · (1911) ILR (Mad) 55
High Courts15 Feb 1910
Venkatasami Naicken and Another Vs Ramanthan Chettiar and Others
Madras High Court · 5 Ind. Cas. 916(1)
High Courts15 Feb 1910
Shreevarayan alias Anujan Kunhunni Raja and Others Vs Palthia Kovilakath Veerarayan alias Unni Anujan Kaja and Others
Madras High Court · 5 Ind. Cas. 937
High Courts14 Feb 1910
Sangana Reddiar and Others Vs Perumal Reddiar
Madras High Court · 5 Ind. Cas. 921
High Courts14 Feb 1910
Appasami Aiyar Vs The Secretary of State for India in Council and Others
Madras High Court · 6 Ind. Cas. 265
High Courts11 Feb 1910
Bapanna Venkata Subbarayadu Vs Bappanna Ratnamma and Others
Madras High Court · 6 Ind. Cas. 443
High Courts11 Feb 1910Dismissed
Sri. Venkatachallapathy Sahaya Viyavasaya Company Vs Kanagasabhapathia Pillai
Madras High Court · (1910) 02 MAD CK 0073
Provincial Small Cause Courts Act, 1887 — Section 25
High Courts11 Feb 1910
Asundi Basavva Vs Bareddi Govindappa and Another
Madras High Court · (1911) ILR (Mad) 249 : 5 Ind. Cas. 927
High Courts11 Feb 1910
Ahmed Bee Vs Ameena Bee
Madras High Court · (1911) 21 MLJ 492
Criminal Procedure Code, 1898 (CrPC) — Section 203
High Courts11 Feb 1910
The Secretary of State for India in Council Vs M.K. Subba Row of Kurnool
Madras High Court · (1911) ILR (Mad) 436
High Courts11 Feb 1910
Asundi Basavon Vs Bareddi Goviadappa and Another
Madras High Court · (1910) 20 MLJ 369
High Courts11 Feb 1910
Thannir Venkatarama Chetti Vs Mudagutisami Chetti and Others
Madras High Court · 6 Ind. Cas. 605
High Courts10 Feb 1910
Gadidass Suryanarayana Row Vs Gadidass Rajya Lakshmamma Alias Rajyam and Others
Madras High Court · 7 Ind. Cas. 800
High Courts10 Feb 1910
Chakkantavida Chakkan Abdulla and Another Vs Thazhath Cheekkootti and Another
Madras High Court · (1911) ILR (Mad) 245
High Courts10 Feb 1910
Raman Nair and Others Vs Pannangat Chandu Kutti Nair and Others
Madras High Court · 5 Ind. Cas. 930
High Courts10 Feb 1910
G. Bangarayya Garu Vs P. Jagannatha Raju Garu and Others
Madras High Court · 5 Ind. Cas. 615