High Courts28 Feb 1910
In Re: Kanchi Doraisamy Mudaliar
Madras High Court · 6 Ind. Cas. 683
Penal Code, 1860 (IPC) — Section 482, 486
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 5,066 of 5,226
High Courts28 Feb 1910
Ansur Subba Nayudu and Another Vs Bathula Bee Bee Sahiba and Others
Madras High Court · (1911) ILR (Mad) 479
High Courts28 Feb 1910
Muthukana Ana Ramanadhan Chettiar Vs Vada Levvai Marakayar and Others
Madras High Court · (1911) ILR (Mad) 12 : (1910) 20 MLJ 254
High Courts28 Feb 1910
Pemmarazu Venkiah Vs The Secretary of State for India
Madras High Court · (1911) ILR (Mad) 108
Survey and Boundaries Act, 1897 — Section 12
High Courts28 Feb 1910
Ansur Subba Naidu and Another Vs Bathula Bee Bee Sahiba and Others
Madras High Court · 7 Ind. Cas. 269
High Courts25 Feb 1910
A.L.A.R. Arunachellum Chettiar Vs P.S.K. Haji Sheik Meera Rowther
Madras High Court · 7 Ind. Cas. 856(1)
High Courts25 Feb 1910
A.L.A.R. Arunachellam Chettiar Vs P.S.K. Haji Sheek Meera Rowthar
Madras High Court · (1911) ILR (Mad) 25
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 11
High Courts25 Feb 1910
Rangasawmy Padayachi and Another Vs Narayanasawmy Padayachi by his Agent, Tiruvenkata Padayachi
Madras High Court · 7 Ind. Cas. 417
High Courts25 Feb 1910
Mangalaswami alias Muthu Vijiya Ragunatha Thevar Vs Subbia Pillai and Others
Madras High Court · (1911) ILR (Mad) 64
Registration Act, 1877 — Section 17, 3
High Courts25 Feb 1910
Rangaswamy Padayachi and Another Vs Narayanaswami Padayachi by his agent Tiruvenkata Padayachi
Madras High Court · (1911) ILR (Mad) 247
High Courts25 Feb 1910
Peram Narasigadu Vs Machiredi Butchireddi and Others
Madras High Court · (1910) 20 MLJ 732
High Courts25 Feb 1910
Mangalasami alias Muthuvijia Raghunatha Thevar Vs Subbiah Pillay and Others
Madras High Court · (1910) 20 MLJ 966
Registration Act, 1908 — Section 3
High Courts24 Feb 1910
Lakshminarayana Nainar Vs Valliammal and Others
Madras High Court · (1911) ILR (Mad) 250
High Courts24 Feb 1910
The Secretary of State for India in Council Vs Swami Nautheswarar
Madras High Court · 6 Ind. Cas. 199(1)
High Courts24 Feb 1910
The Secretary of State for India in Council Vs Swami Naratheeswarar
Madras High Court · (1911) ILR (Mad) 21
High Courts24 Feb 1910
The Secretary of State for India in Council Vs Swami Navatheeswarar
Madras High Court · (1911) ILR (Mad) 21 : (1910) 20 MLJ 766
High Courts23 Feb 1910
Arakal Joseph Gabriel Vs Domingo Inas and Others
Madras High Court · (1911) ILR (Mad) 80
Succession Act, 1865 — Section 93
High Courts23 Feb 1910
Arkel Joseph Gabriel Vs Domingo Inas and Others
Madras High Court · 6 Ind. Cas. 7(1)
High Courts23 Feb 1910
Arakal Joseph Gabriel Vs Domingo Inas (died); his son Inas Guardian and Others
Madras High Court · (1910) 20 MLJ 377
Succession Act, 1865 — Section 93
High Courts22 Feb 1910
A. Shanmugappa Vs A. Mariappa and Others
Madras High Court · 6 Ind. Cas. 267(1)