High Courts10 Feb 1910
Kurusu Kostha and Others Vs Thommai Savarimuthu Fernand Suthaki and Others
Madras High Court · (1910) 20 MLJ 367
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Madras High Court judgments
1,04,503 judgments · page 5,069 of 5,226
High Courts10 Feb 1910
Maddali Venkatarayudu (deceased) and Others Vs Movva Sankarayya
Madras High Court · (1910) 20 MLJ 306
High Courts10 Feb 1910
Josiam Thiruvengada Chariar and Another Vs Samia Iyengar alias Venkatachariar and Another
Madras High Court · (1911) ILR (Mad) 76 : (1910) 20 MLJ 760
High Courts10 Feb 1910
Chakkantavida Chakkan Abdula and Another Vs Thazath Chekkootti and Another
Madras High Court · (1910) 20 MLJ 368
High Courts10 Feb 1910
Josiam Tiruvengadachariar and Another Vs Sawmi Iyengar alias Venkatachariar and Others
Madras High Court · (1911) ILR (Mad) 76
High Courts07 Feb 1910
Srinivasa Aiyangar and Others Vs Srinivasa Aiyengar and Others
Madras High Court · (1910) 20 MLJ 546
Civil Procedure Code, 1908 (CPC) — Section 30
High Courts04 Feb 1910
Nathamuri Narayana Aiyangar Vs T.K. Balasubramania Iyer
Madras High Court · 7 Ind. Cas. 797(1)
High Courts04 Feb 1910
Mayan Thariyakath Kathijakutti Umma and Another Vs Ithikamparambil Kuthussa and Others
Madras High Court · (1910) 20 MLJ 415
High Courts03 Feb 1910
The Baptist Missionary Society of India Vs Horiah Behara and Others
Madras High Court · 5 Ind. Cas. 972
High Courts03 Feb 1910
Garapaty Venkatarayudu, by next Friend, Kamma Butchi Pattabhiramaya Vs Butchu Venkatarayudu and Another
Madras High Court · (1910) 20 MLJ 759
High Courts03 Feb 1910
Sammantha Gramany and Others Vs Devasikamany Gramany and Others
Madras High Court · (1910) 20 MLJ 364
High Courts02 Feb 1910
Kanagasabai Vs Ramamani Ramamani Vs Kanagasabai
Madras High Court · 5 Ind. Cas. 468
High Courts02 Feb 1910
Gorigala Pitchi Naidu and Others Vs Valllur Veeriah and Others
Madras High Court · 5 Ind. Cas. 853
High Courts02 Feb 1910
Subramania Mudaly and Others Vs Valu and Another
Madras High Court · (1911) ILR (Mad) 68
High Courts02 Feb 1910
Ramaswami Iyengar Vs Janaki Ammal and Others
Madras High Court · 6 Ind. Cas. 723
High Courts02 Feb 1910
Kanaga Sabai and Ramamani Vs Emperor
Madras High Court · (1911) ILR (Mad) 94
Criminal Procedure Code, 1898 (CrPC) — Section 517