High Courts02 Feb 1910
Subramanya Mudali and Others Vs Velu and Another
Madras High Court · (1910) 20 MLJ 350
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 5,070 of 5,226
High Courts02 Feb 1910
Choragudi Venkatadri, Oruganti Venkata Subbarao, Boddupalli Subbayya and Timmana Kondalarayudu Naidu Vs Emperor
Madras High Court · (1911) ILR (Mad) 502 : (1910) 20 MLJ 220
Criminal Procedure Code, 1898 (CrPC) — Section 235
High Courts02 Feb 1910
Malikka Meladathil Karnavan Kunji Achammal Vs Malikka Meladathil Karnavan Kunji Achammal
Madras High Court · (1910) 20 MLJ 791
Court Fees Act, 1870 — Section 7(c)
High Courts02 Feb 1910
In Re: Kanagasabai; In Re: Ramamani
Madras High Court · (1910) 20 MLJ 425
Criminal Procedure Code, 1898 (CrPC) — Section 517
High Courts02 Feb 1910
Gorijala Pitchi Naidu and Others Vs Vallur Veeriah and Another
Madras High Court · (1911) ILR (Mad) 58
High Courts01 Feb 1910
Hazarith Syed Gulam Ghouse Sha Sahib Kadir Vs Shonmugam Pillai and Others
Madras High Court · (1911) ILR (Mad) 438
High Courts01 Feb 1910
Zamindar Garu of Venkatagiri Vs Vadlapudi Chinna Venkanna and Others
Madras High Court · 5 Ind. Cas. 925
High Courts01 Feb 1910
Ramalingam Chetty Vs Veerayya Chetty and Another
Madras High Court · 5 Ind. Cas. 939
High Courts01 Feb 1910
Kambinayani Javvaji Timmaji Amma Garu and Others Vs Kambinayani Javvajee Subbaraju Nayanivaru and Others
Madras High Court · (1910) ILR (Mad) 473 : (1910) 20 MLJ 204
High Courts01 Feb 1910
The Advocate-General of Madras Vs A.L.A.R. Arunachelam Chettiar
Madras High Court · (1910) 20 MLJ 387
Councils Act, 1861 — Section 22
High Courts28 Jan 1910
Anantarama Madyastha Vs Mandarthi Shrinivasa Adiga and Another
Madras High Court · 7 Ind. Cas. 267
High Courts27 Jan 1910
Kaji Mahomed Sheriff Saheb Vs Eusuff Sheriff Saheb and Others
Madras High Court · 5 Ind. Cas. 455
High Courts27 Jan 1910
Muthuvelu Pillay Vs Aiyasawmi Naick and Others
Madras High Court · 6 Ind. Cas. 7
High Courts26 Jan 1910
Latchmi Narayana Iyer Vs The Municipal Council of Trichinopoly
Madras High Court · 5 Ind. Cas. 916
High Courts26 Jan 1910
Muthu Payal alias Muthu Nadan Vs Nagalingam and Others
Madras High Court · (1910) 20 MLJ 878
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22
High Courts25 Jan 1910
Appandai Vathiyar and Others Vs Bagubali Mudaliar and Others
Madras High Court · (1910) ILR (Mad) 439 : (1910) 20 MLJ 275
High Courts24 Jan 1910
Ramasami Iyengar Vs Sriranga Chariar and Others
Madras High Court · 6 Ind. Cas. 681
High Courts21 Jan 1910
Kelu Manikaran Vs Pakarvoor Manakal Jatavedan Nambudripad's L.R. Narayanan Somayajipad and Another
Madras High Court · (1911) 21 MLJ 465