High Courts12 Jan 1910
Her Highness Matusri Jijoyamba Bai Sahiba by her Duly Authorzed Agent Baluswami Bhattugoswami Vs Vengalakshmi Ammal and Others
Madras High Court · 5 Ind. Cas. 827
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 5,072 of 5,226
High Courts12 Jan 1910
Manickam Pillai Vs Audinarayana Pillai and Others
Madras High Court · (1911) ILR (Mad) 47 : (1910) 20 MLJ 407
Transfer of Property Act, 1882 — Section 100
High Courts12 Jan 1910
Duvvada Harikristna Chowdary Vs Sripada Venkata Lakshmi Narayana Pantulu and Others
Madras High Court · (1911) ILR (Mad) 402
High Courts12 Jan 1910
Duvvadu Hari Kistna Chowdury Vs Venkata Lakshmi Narayana Pantulu and Others
Madras High Court · (1910) 20 MLJ 323
High Courts11 Jan 1910
Guruvappa Chetty Vs Srinivasa Row and Others
Madras High Court · 6 Ind. Cas. 680
Limitation Act, 1963 — Article 11
High Courts11 Jan 1910
A.N. Ramasami Aiyer and Another Vs Veerappa Chetti and Others
Madras High Court · (1910) ILR (Mad) 423 : (1910) 20 MLJ 308
High Courts10 Jan 1910
The Crown Prosecutor Vs G. Kothandaramiah
Madras High Court · (1911) ILR (Mad) 511 : (1910) 20 MLJ 402
Post Office Act, 1898 — Section 64
High Courts07 Jan 1910
Arayil Kali Amma and Others Vs Pelappakkara Man Aral Sankaran Nambudripad and Others
Madras High Court · (1911) ILR (Mad) 292
High Courts07 Jan 1910
Arayil Kali Amma and Others Vs Palappakkara Manakal and Others
Madras High Court · (1910) 20 MLJ 347
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 11, 108
High Courts05 Jan 1910
Regulla Jogayya and Gundu Agastesvarudu Vs N. Vencatarathnamma and Others
Madras High Court · (1910) ILR (Mad) 492 : 5 Ind. Cas. 271
High Courts05 Jan 1910
Ramaswamy minor by his Next friend Mookayi alias Karuppayi and Others Vs Muniandy Servai
Madras High Court · 5 Ind. Cas. 343
High Courts05 Jan 1910
Reyelle Jogayya Vs Nimma Shekai Venkataratnamma and Another
Madras High Court · (1910) 20 MLJ 412
High Courts05 Jan 1910
Seshappaya Vs Venkatramana Upadya and Another
Madras High Court · (1910) ILR (Mad) 459 : (1910) 20 MLJ 752
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts04 Jan 1910
The Advocate General of Madras Vs A.L.A.R. Arunachellam Chettiar
Madras High Court · 5 Ind. Cas. 729
High Courts30 Dec 1909
Miss Irene Fanny Colquhoun Vs Mrs. Fanny Smithers
Madras High Court · (1910) ILR (Mad) 417 : (1910) 20 MLJ 734
High Courts22 Dec 1909
Namana Bhima Narasamma Vs Surisetti Peda Venkatrayudu and Others
Madras High Court · 9 Ind. Cas. 940
Criminal Procedure Code, 1898 (CrPC) — Section 253
High Courts22 Dec 1909
T. Nagarathnammal Vs P. Namasivaya Mudali and Others
Madras High Court · 5 Ind. Cas. 832
Limitation Act, 1963 — Article 120
High Courts21 Dec 1909
Murugesa Mudaly Vs Subraya Gramany and Another
Madras High Court · 6 Ind. Cas. 600