COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 5,074 of 5,226
Rosi alias Hagi and Another Vs Yadala Pillamma and Another
Madras High Court · 5 Ind. Cas. 512
Balasubramania Nadar Vs Sivaguru Asari and Another
Madras High Court · (1911) 21 MLJ 562
Annayyan Vs Chinnan alias Muni Venkata Chetti and Others
Madras High Court · (1910) ILR (Mad) 366 : (1910) 20 MLJ 355
Rosi alias Hegi and Another Vs Yadala Pillamma and Another
Madras High Court · (1910) 20 MLJ 400
Adapala Adivaramma Vs Rabala Ramachandra Reddy
Madras High Court · (1910) 21 MLJ 85
Mayilkothil Kunjunni Nair Vs Vadakeveetil Kongathil Ela Nair
Madras High Court · 6 Ind. Cas. 599
Venkatarama Iyer and Another Vs Esumsa Rowthen and Another
Madras High Court · 5 Ind. Cas. 92
Chidambaram Pillai Vs Muthu Pillai
Madras High Court · (1910) ILR (Mad) 356 : 5 Ind. Cas. 764(1)
Ranee Vellai Nachiar Vs The Court of Wards
Madras High Court · 5 Ind. Cas. 740(1)
Venkatarama Aiyar and Another Vs Essumsa Rowthen and Others
Madras High Court · (1910) ILR (Mad) 429 : (1910) 20 MLJ 330
Raja Kesava Venkatappiah alias Venkatappa Rao Garu and Others Vs Nayam Venkatranga Row Garu and Others
Madras High Court · 6 Ind. Cas. 603
Muthusawmi Mudalliar and Another Vs Masilamani alias Subramania Mudaliar and Others
Madras High Court · (1910) 20 MLJ 49
Valeswara Iyer and Others Vs Muthukrishna Aiyar and Others
Madras High Court · 9 Ind. Cas. 686 : (1910) 21 MLJ 57
Palamalai Mudaliar alias Palamalai Pillai Vs The South Indian Export Company Ltd.
Madras High Court · (1910) ILR (Mad) 334 : (1910) 20 MLJ 211
Sangila Vs Maruthamuthu aud Ors.
Madras High Court · (1910) 20 MLJ 131
Kshetrabaro Bissoyi of Namanagaram Vs Sobhanapuram Harikristna Naidoo and Others and Sobhanapuram Gopinatha Naidu and Others
Madras High Court · (1910) ILR (Mad) 340 : (1910) 20 MLJ 417
Muthusami Mudaliar and Another Vs Masilamani and Others
Madras High Court · (1910) ILR (Mad) 342 : 5 Ind. Cas. 42