COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 5,076 of 5,226
Robert Fischer and Others Vs Nagappa Mudaly and Others
Madras High Court · (1910) ILR (Mad) 258 : 6 Ind. Cas. 288(1)
Dandayudapani Sholingan Vs Thirumalai Sholagan alias Velu Sholagan and Others
Madras High Court · 4 Ind. Cas. 399
Rajah Venkatanarasimha Appa Row Bahadur, Zemindar of Nuzwid Vs Bukkapatnam Tirumala Narasimha Charyalu, late a minor by his Mother and Guardian Bukkapatnam Tirumala Ranga Naickamma
Madras High Court · (1911) 21 MLJ 154
Navakoti Narayana Chetty and Another Vs Loyalinga Chetty
Madras High Court · (1910) ILR (Mad) 312 : 4 Ind. Cas. 383
Kadir Ibrahim Rowther and Others Vs Arunachellam Chettiar and Others
Madras High Court · (1910) ILR (Mad) 397 : 4 Ind. Cas. 1082
Ramanjulu Naidu Vs Aramudu Iyengar and Another
Madras High Court · (1910) ILR (Mad) 317 : 5 Ind. Cas. 735
V.S. Rangasawmy Iyer and Others
Madras High Court · 4 Ind. Cas. 405
Subramania Iyer Vs Vengappa Reddi and Another
Madras High Court · (1910) ILR (Mad) 232 : 4 Ind. Cas. 1083(1)
Subraveti Ramiah Vs Gundala Ramanni
Madras High Court · (1910) ILR (Mad) 260 : 4 Ind. Cas. 1080
Silamban Chetty Vs Ramanadham Chetty
Madras High Court · (1911) 21 MLJ 152
Selamban Chetty Vs Ramanadhan Chetty
Madras High Court · (1910) ILR (Mad) 256 : 4 Ind. Cas. 301(1)
Mari Veelil Chathu Nair and Others Vs Mari Veelil Mulamparal Sekharam Nair and Others
Madras High Court · (1910) ILR (Mad) 250 : 5 Ind. Cas. 143
Mari Veetil Chattu Nair and Others Vs Mari Veetil Mulamparol and Others
Madras High Court · (1910) 20 MLJ 86
R. Gopalakrishna Iyer Vs D. Gopalakrishna Iyer and Others
Madras High Court · (1910) ILR (Mad) 123 : 4 Ind. Cas. 420
A. Gopala Iyer Vs Ramaswami Sastrial
Madras High Court · (1911) 21 MLJ 153
Seshu Gurukkal and Another Vs Somasundara Mudaliar and Others
Madras High Court · 5 Ind. Cas. 764
Kutti Ali's wife Achumma and Another Vs Elychan Edathil Karnavan and Manager, Dharman Achan AVL
Madras High Court · 6 Ind. Cas. 290
S. Sundaram Aiyar Vs Ramasawmi Iyer and Others
Madras High Court · 5 Ind. Cas. 762
Esa Abbas Sait Vs Jacob Haroon Sait and Another
Madras High Court · (1910) ILR (Mad) 327 : (1910) 20 MLJ 291