High Courts05 Nov 1909
Esa Abbas Sait Vs Jacob Harron Sait and Another
Madras High Court · 4 Ind. Cas. 425
Easements Act, 1882 — Section 13
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 5,077 of 5,226
High Courts04 Nov 1909
Koti Vencatramiah Vs The Official Assignee of Madras
Madras High Court · (1910) ILR (Mad) 196 : 5 Ind. Cas. 202
High Courts04 Nov 1909
G. Narayanaswami Naidu Garu, Receiver Vs Cheilapalli Hanumannah
Madras High Court · (1910) ILR (Mad) 255 : (1910) 20 MLJ 326
Contract Act, 1872 — Section 217
High Courts04 Nov 1909
G. Narainsawmy Naidu Garu, Receiver, Nidadavole Estate Vs Chellapalli Hanumanulu
Madras High Court · 4 Ind. Cas. 398
Contract Act, 1872 — Section 217
High Courts02 Nov 1909
P. Parvathi Kattilammah and Others Vs P. Ramachandra Ejman and Others
Madras High Court · 6 Ind. Cas. 1017
Specific Relief Act, 1877 — Section 42
High Courts02 Nov 1909
Shuppu Ammal and Another Vs K. Subramaniam and Others
Madras High Court · (1910) ILR (Mad) 238 : 4 Ind. Cas. 1083
High Courts02 Nov 1909
Chockanada Gownden Vs Salambura Gownden
Madras High Court · 4 Ind. Cas. 132
Criminal Procedure Code, 1898 (CrPC) — Section 495
High Courts01 Nov 1909
Gangamma and Another Vs Bommakka alias Chandravati and Others
Madras High Court · (1910) ILR (Mad) 253 : 5 Ind. Cas. 437
High Courts01 Nov 1909
Ganga Varapu Krishna Venamma Vs Naraparaju Venkata Mukunda Row
Madras High Court · 4 Ind. Cas. 303(1)
High Courts29 Oct 1909
Bhadra Rajayya Vs Machabathmi Lakshmi Devamma
Madras High Court · 5 Ind. Cas. 815
High Courts29 Oct 1909
Manavicraman Styled Ettan Ettan Rajah Vs Veerarayan Styled Anujan Valia Rajah
Madras High Court · 5 Ind. Cas. 742
High Courts29 Oct 1909
V. Sesha Aiyar Vs Bhavaji Mangal Doss Jee Varu and Another
Madras High Court · (1910) 20 MLJ 144
Contract Act, 1872 — Section 2(d)
High Courts29 Oct 1909
V. Sesha Iyer Vs Bavaji Mangal Doss Jee Varu, Disciple of Mohunt Baghawan Doss Varu Hathi Ramjee Mutt
Madras High Court · 5 Ind. Cas. 757
High Courts28 Oct 1909
Syed Saib Vs Meeram Bee
Madras High Court · 4 Ind. Cas. 140 : (1910) 20 MLJ 12
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts28 Oct 1909
Padmanabha Panji Kannaya Vs King-Emperor
Madras High Court · (1910) ILR (Mad) 264 : (1910) 20 MLJ 84
Penal Code, 1860 (IPC) — Section 467, 468