High Courts19 Oct 1909
C. Seshachallam Chety Vs C.B. Swami Chetty and Others
Madras High Court · 5 Ind. Cas. 761(1)
Court Fees Act, 1870 — Section 19D
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 5,079 of 5,226
High Courts19 Oct 1909
Desai Kuppuswami Chetty and Another Vs K. Seshadri Iyengar and Others
Madras High Court · 5 Ind. Cas. 829
High Courts19 Oct 1909
Krishna Doss Vital Doss and Purushottam Mulji Vs King Emperor
Madras High Court · (1910) 20 MLJ 423
Criminal Procedure Code, 1898 (CrPC) — Section 239
High Courts14 Oct 1909
D.T. Venkata Srinivasacharlu Vs Kadambi Kundalam Andalamma
Madras High Court · 5 Ind. Cas. 240
High Courts14 Oct 1909
P.S. Ponnayya Vs P.P. Palanippa Chetty and Others
Madras High Court · 5 Ind. Cas. 435
High Courts14 Oct 1909
Kadari Bhagavanulu Vs Kokanada Narayanasawmy and Another
Madras High Court · 4 Ind. Cas. 1072
High Courts14 Oct 1909
Kurumathoor Illoth Parameswaram Nambudripad Vs Keethatath Aleema and Others
Madras High Court · 5 Ind. Cas. 932
High Courts12 Oct 1909
Damara Kumara Thimmia Nayamni Bahadur Varu Vs Pullama Naidu and Others
Madras High Court · 5 Ind. Cas. 510
High Courts12 Oct 1909
Vencatamuniappa Chetty Vs Goddam Chandappa and Others
Madras High Court · 5 Ind. Cas. 466
High Courts12 Oct 1909
Dalavoy Tirumalaiyappa Mudeliar Vs Veerabudra and Others
Madras High Court · 4 Ind. Cas. 1090
High Courts12 Oct 1909
In Re: Shivappa Higade
Madras High Court · 5 Ind. Cas. 935
Penal Code, 1860 (IPC) — Section 395
High Courts08 Oct 1909
Chiralayath Ayinkoottib Moopil Kunhan Raja and Another Vs Thozhukat Utaya Sekhari Nambiar and Others
Madras High Court · 5 Ind. Cas. 933(1)
High Courts08 Oct 1909
In Re: Kora Ayyapa and Another
Madras High Court · 5 Ind. Cas. 809
Criminal Procedure Code, 1898 (CrPC) — Section 397
High Courts08 Oct 1909
Narain Bhatta and Others P. Srinivasa Rau and Others
Madras High Court · 5 Ind. Cas. 934(1)
High Courts08 Oct 1909
In Re: Ottupura Narayanan Somayajipad; In Re: Chitran Nambudiri; In Re: Thirumittakott Pisharath Raghava Pisharodi
Madras High Court · (1910) ILR (Mad) 48 : 3 Ind. Cas. 934
Criminal Procedure Code, 1898 (CrPC) — Section 439, 476
High Courts08 Oct 1909
Paramasawmi Iyengar Vs Pusala Thevan and Others
Madras High Court · (1910) 20 MLJ 142
High Courts08 Oct 1909
Ramasawmi Odayan Vs P.M. Ramasawmi Odayan and Others
Madras High Court · (1910) 20 MLJ 386
High Courts08 Oct 1909
Ramasami Odayan Vs P.M. Ramasami Odayan and Others
Madras High Court · 5 Ind. Cas. 514
High Courts07 Oct 1909
R.G. Orr and Another Vs R.M.M.S.T.Y.O. Chidambaram Chettiar (since deceased) and Others
Madras High Court · (1910) 20 MLJ 36