High Courts07 Oct 1909
Kumarasami Chetty Vs Poosari Sakka Naik and Another
Madras High Court · (1910) 20 MLJ 141
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 5,080 of 5,226
High Courts07 Oct 1909
Kundur Chirukandan Vs Manunath Kandi Chathu and Others
Madras High Court · 5 Ind. Cas. 262
High Courts07 Oct 1909
Corporation of Madras Vs Masthan Saib
Madras High Court · (1911) 21 MLJ 788
Madras City Municipal Act, 1904 — Section 334
High Courts07 Oct 1909
R.G. Orr and Another Vs R.M.M.S.T.V.E. Chidambaram Chettyar and Others
Madras High Court · (1910) ILR (Mad) 220 : 4 Ind. Cas. 319
High Courts06 Oct 1909
Raman Nair Vs Nrantha Kunhambu Nair and Others
Madras High Court · 4 Ind. Cas. 1076(1)
High Courts06 Oct 1909
Desoo Venkatesa Perumall Chetty Vs V. Srinivasa Ranga Row Pantulu and Another
Madras High Court · (1910) ILR (Mad) 187 : 4 Ind. Cas. 306
High Courts05 Oct 1909
In Re: Asadulla Hussain Khan
Madras High Court · 4 Ind. Cas. 1043
Criminal Procedure Code, 1898 (CrPC) — Section 155(2), 256
High Courts05 Oct 1909
Mallapragadu and Another Vs Lingam Veera Raghava Row and Others
Madras High Court · (1910) 20 MLJ 398
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3(1)
High Courts05 Oct 1909
Gaddi Seethaya and Asadulla Beg and Others Vs Sri Rajah Velugoti Govinda Krishna Yachindrulu Varu Bahadur Zamindar, Garu
Madras High Court · 4 Ind. Cas. 98
High Courts05 Oct 1909
Adivi Suryaprakasa Row Vs Nidamarty Gangaraju and Others
Madras High Court · (1910) ILR (Mad) 228 : 4 Ind. Cas. 386
High Courts04 Oct 1909
Sivasankaram Pillai alias Doraiswamy Pillai and Others Vs Perumal Nayakkar
Madras High Court · 4 Ind. Cas. 106
High Courts04 Oct 1909
C. Vencatachariar and Another Vs Srinivasa Aiyangar and Others
Madras High Court · 4 Ind. Cas. 357
High Courts04 Oct 1909
In Re: Kamma Aswathan and Gajulu Thimmappa
Madras High Court · 4 Ind. Cas. 1071
High Courts01 Oct 1909
Ghanta Ramanna and Others Vs G. Narayanasami Naidu Garu
Madras High Court · 5 Ind. Cas. 712
High Courts01 Oct 1909
Ganapathi Gurukal Vs Sivarama Aiyar and Another
Madras High Court · 4 Ind. Cas. 1062(1)
Religious Endowments Act, 1863 — Section 3
High Courts01 Oct 1909
Ganapathi Pillai (died) and Others Vs Sundara Thevan
Madras High Court · (1912) 22 MLJ 354
High Courts30 Sept 1909
Sri Raja Chetikani Rama Rau and Others Vs The Secretary of State for India
Madras High Court · 5 Ind. Cas. 882