High Courts22 Sept 1909
Pakkiri Mahamad Saib Vs Subramania Naicken and Others
Madras High Court · 5 Ind. Cas. 936
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 5,082 of 5,226
High Courts22 Sept 1909
Sivaswamy Aiyar and Others Vs Sivalingam Pillay and Others
Madras High Court · 5 Ind. Cas. 474
High Courts22 Sept 1909
A.A.A.R. Arunachellam Chettyar and Others Vs The Madras Railway Company
Madras High Court · (1910) ILR (Mad) 120 : 3 Ind. Cas. 931
High Courts22 Sept 1909
Pakkiri Mahamad Saib Vs Subramaniya Naicker and Others
Madras High Court · 4 Ind. Cas. 356
High Courts22 Sept 1909
Ramaiengar and Vedantachari minor by next friend, A. Rangasawmi Iyengar Vs The Secretary of State for India in Council
Madras High Court · (1910) 20 MLJ 89
High Courts22 Sept 1909
Pendela Mahalakshmi Alias Venkamma Vs Pendela Narasimham and Others
Madras High Court · 4 Ind. Cas. 35
High Courts22 Sept 1909
Kachi Raghuramiah and Others Vs Vajjala Mahalakshmamma
Madras High Court · 4 Ind. Cas. 1062
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23
High Courts21 Sept 1909
Theevana Pillai and Another Vs Kulla Pillai and Another
Madras High Court · 5 Ind. Cas. 776
High Courts21 Sept 1909
Goda Coopuramier Vs M. Sundarammal
Madras High Court · (1910) ILR (Mad) 167 : 3 Ind. Cas. 739
Civil Procedure Code, 1882 — Section 202, 205Civil Procedure Code, 1908 (CPC) — Order 22 Rule 6
High Courts21 Sept 1909
Soonkoro Sayamma and Another Vs Soonkoro Aree and Another
Madras High Court · 4 Ind. Cas. 1045
High Courts21 Sept 1909
Kandaswami Gurukkal and Another Vs C.G. Krishna Row
Madras High Court · 4 Ind. Cas. 1067
High Courts20 Sept 1909
Suryanarayana Row, Bala Ramayya and Another Vs Emperor
Madras High Court · (1905) ILR (Mad) 100
Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts17 Sept 1909
S.R.M.S. Narayana Chetty Vs V. Ponnusawmy Nadar and Others
Madras High Court · 3 Ind. Cas. 933
High Courts17 Sept 1909
Sriman Madabhusi Achamma and Others Vs Gopisetti Narayanasawamy Naidu and Others
Madras High Court · (1910) ILR (Mad) 171 : 3 Ind. Cas. 747
High Courts17 Sept 1909
In Re: Arakkal Ahmad Ali Rajah Avergal of Cannanore
Madras High Court · 4 Ind. Cas. 97(1)
Penal Code, 1860 (IPC) — Section 183, 186
High Courts16 Sept 1909
Rama Bhandary Vs C.H. Morgan Trading in the name and style of J.H. Morgan and son
Madras High Court · 4 Ind. Cas. 1068
High Courts16 Sept 1909
Veera Reddi Vs Ramalinga Mudeley and Others
Madras High Court · 4 Ind. Cas. 42
High Courts16 Sept 1909
E.N. Venkoba Row Vs Thuniya Nataraja Chetty and Others
Madras High Court · 3 Ind. Cas. 829
High Courts16 Sept 1909
Tadapalli Bapa1ya and Others Vs Putti Kottaya and Another
Madras High Court · 3 Ind. Cas. 940
High Courts16 Sept 1909
A.R.M.A.L.A. Palaniappa Chettyar Vs Vencatachala Konan and Others
Madras High Court · 3 Ind. Cas. 953