High Courts01 Sept 1909
Vencatramaniah Vs Venkatachinulu and Another
Madras High Court · (1910) ILR (Mad) 80 : 3 Ind. Cas. 444
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 5,084 of 5,226
High Courts28 Aug 1909
Katankandi Koma alias Koyammotti Vs Thamburam Kandi Siva Sankaran and Katankandi Ors.
Madras High Court · (1910) 20 MLJ 134
High Courts27 Aug 1909
Arunachellam Chettiar Vs Manicka Varaher Desikar and Others
Madras High Court · 3 Ind. Cas. 437
High Courts26 Aug 1909
Periathambi Udayan Vs Angammal alias Amminiammal and Others
Madras High Court · 4 Ind. Cas. 725
Contract Act, 1872 — Section 74
High Courts26 Aug 1909
P.S.K. Hajee Sheik Meera Rowther Vs The President of the Corporation of Madras
Madras High Court · (1910) ILR (Mad) 82 : 5 Ind. Cas. 744
High Courts25 Aug 1909
Sundara Bai Saheb Vs A. Thirumal Rao Saheb and Others
Madras High Court · 3 Ind. Cas. 930
High Courts25 Aug 1909
Sundara Bai Sahiba Vs Tirumala Rao Sahib and Another
Madras High Court · (1910) ILR (Mad) 131 : (1910) 20 MLJ 103
High Courts25 Aug 1909
Bhimarazu Varadayya Vs Manchukonda Nammalwar and Others
Madras High Court · (1910) 20 MLJ 88
High Courts25 Aug 1909
B.P. Narayan Sastrulu Vs Kanakamuna
Madras High Court · 3 Ind. Cas. 723
Penal Code, 1860 (IPC) — Section 191
High Courts25 Aug 1909
Carlapatti Chinna Cunniah and Others Vs Cota Wammalivariah
Madras High Court · (1910) ILR (Mad) 91 : 3 Ind. Cas. 475
Succession Act, 1865 — Section 82
High Courts25 Aug 1909
Katankandi Kona Alias Koyamotti Vs Thamburan Kandi Sivasankaran and Others
Madras High Court · 4 Ind. Cas. 90
High Courts25 Aug 1909
Kaliappan Servai Karan Vs Vardarajulu
Madras High Court · (1910) ILR (Mad) 75 : 3 Ind. Cas. 737
High Courts24 Aug 1909
Velu Tayi Ammal and Others Vs B. Chidambaravelu Pillai
Madras High Court · 4 Ind. Cas. 1057(1)
Penal Code, 1860 (IPC) — Section 209, 253
High Courts24 Aug 1909
Velu Tayi Ammal and Others Vs B. Chidambara Pillai
Madras High Court · (1910) ILR (Mad) 85 : (1910) 20 MLJ 137
Criminal Procedure Code, 1898 (CrPC) — Section 209, 253
High Courts23 Aug 1909
Muthayya Reddi and Others Vs Sudalaimuthu Nadar
Madras High Court · 5 Ind. Cas. 902 : (1910) 20 MLJ 119
High Courts23 Aug 1909
Robert Fisher Vs S. Kanakasabapathy Mudaliar
Madras High Court · (1910) 20 MLJ 722
Provincial Small Cause Courts Act, 1887 — Section 25
High Courts20 Aug 1909
Subbaraya Mudaliar and Others Vs Krishanamachariar
Madras High Court · 5 Ind. Cas. 811
High Courts20 Aug 1909
Bhimaraja Varadayya Vs Manchu Konda Nammalwaru and Others
Madras High Court · 4 Ind. Cas. 1057
Pensions Act, 1871 — Section 11, 4
High Courts20 Aug 1909
In Re: Dasu Manavala Chetty
Madras High Court · (1910) ILR (Mad) 93 : 4 Ind. Cas. 1064