High Courts28 Jul 1909
V.R.R.M.N. Ramanathan Chetty Vs Lakshman Chetty
Madras High Court · 3 Ind. Cas. 104
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 5,086 of 5,226
High Courts28 Jul 1909
Shaik Atham Sahib Vs Daoud Sahib
Madras High Court · (1909) ILR (Mad) 469 : 3 Ind. Cas. 190
Ceylon Ordinance, 1889 — Section 704
High Courts27 Jul 1909
Sankaran Subban Patter and Others Vs Mangalasheri Kunhu Moidu Musaliar and Another
Madras High Court · (1910) ILR (Mad) 34 : 3 Ind. Cas. 428
Negotiable Instruments Act, 1881 (NI) — Section 16
High Courts26 Jul 1909
Narasimma Ammal Vs Srinivasa Ragava Iyanagar and Others
Madras High Court · (1910) ILR (Mad) 112 : 5 Ind. Cas. 760
High Courts26 Jul 1909
The Salem Town Bank (Ld.) Vs K. Ramaswami Aiyar and Others
Madras High Court · (1914) 27 MLJ 236
High Courts23 Jul 1909
Krishna Reddi and Others Vs King-Emperor
Madras High Court · (1910) 20 MLJ 102
Criminal Procedure Code, 1898 (CrPC) — Section 195, 428
High Courts23 Jul 1909
Shivachidambara Mudeley and Another Vs Kamakshi Ammal and Others
Madras High Court · (1910) ILR (Mad) 71 : 3 Ind. Cas. 433
Limitation Act, 1963 — Article 115, 116, 23Transfer of Property Act, 1882 — Section 76
High Courts23 Jul 1909
Rajah Damaka Kumara Thimma Wayanim Bahadur Varu, Rajah of Kalahasti Vs P. Rama Rayanimgar
Madras High Court · 3 Ind. Cas. 84
Succession Certificate Act, 1889 — Section 10
High Courts23 Jul 1909
In Re: Krishna Reddy and Others
Madras High Court · (1910) ILR (Mad) 90 : 5 Ind. Cas. 881
Criminal Procedure Code, 1898 (CrPC) — Section 195
High Courts22 Jul 1909
Yogambal Boyee Ammani Ammal Vs Naina Pilai Markayar
Madras High Court · (1910) ILR (Mad) 15 : 3 Ind. Cas. 110
Contract Act, 1872 — Section 69
High Courts22 Jul 1909
Karumbar Pandrapantdaram and Another Vs Audimula Ponnapandaram and Others
Madras High Court · (1910) ILR (Mad) 262 : 3 Ind. Cas. 725
Civil Procedure Code, 1908 (CPC) — Section 53, 54, 57
High Courts20 Jul 1909
Janakisetty Sooryudu alias Sooraya Vs Miriyala Hanumayya
Madras High Court · (1909) ILR (Mad) 521 : 3 Ind. Cas. 281
High Courts14 Jul 1909
A. Subramania Aiyer Vs P. Nagarathna Naicker and Others
Madras High Court · 5 Ind. Cas. 901
Civil Procedure Code, 1908 (CPC) — Section 30
High Courts14 Jul 1909
P.K. Kuppusawmi Naidu Vs P.K. Andalammal and Another
Madras High Court · 3 Ind. Cas. 440
Suits Valuation Act, 1887 — Section 11
High Courts14 Jul 1909
A. Subramania Iyer Vs P. Nagarathna Naicker and Others
Madras High Court · (1910) 20 MLJ 151
Civil Procedure Code, 1908 (CPC) — Section 30
High Courts13 Jul 1909
Veera Pannadi Vs Karuppa Pannadi and Others
Madras High Court · 2 Ind. Cas. 980
Transfer of Property Act, 1882 — Section 99