High Courts13 Jul 1909
In Re: Botcha Ramudu and Another
Madras High Court · 4 Ind. Cas. 1051
Criminal Procedure Code, 1898 (CrPC) — Section 374
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 5,087 of 5,226
High Courts13 Jul 1909
P. Velayuda Naicker and Others Vs Haider Hussain Khan Saheb and Another
Madras High Court · (1910) ILR (Mad) 100 : 3 Ind. Cas. 729
Transfer of Property Act, 1882 — Section 84
High Courts09 Jul 1909
Thiagaraja Mudeliar and Another Vs Kandasawmi Mudaly and Others
Madras High Court · 2 Ind. Cas. 977
Evidence Act, 1872 — Section 107
High Courts05 Jul 1909
Suppiah Thevan Vs M. Krishna Row and Others
Madras High Court · 3 Ind. Cas. 435
Trusts Act, 1882 — Section 75
High Courts05 Jul 1909
Yelamanchili Bapayya and Others Vs Yelamanchili Rukhamma
Madras High Court · 4 Ind. Cas. 1069
High Courts29 Apr 1909
N.R. Authipurnam Pillai Vs N. Appasawmi Pillai
Madras High Court · (1910) 20 MLJ 99
High Courts23 Apr 1909
In Re: Mantri Kamaraju
Madras High Court · 2 Ind. Cas. 128
Criminal Procedure Code, 1898 (CrPC) — Section 240
High Courts22 Apr 1909
Emperor Vs Moonoosawmy and Others
Madras High Court · (1910) ILR (Mad) 83 : 2 Ind. Cas. 84
Madras City Police Act, 1888 — Section 75
High Courts22 Apr 1909
The Administrator-General of Madras and Another Vs The Official Assignee of Madras and Another
Madras High Court · (1909) ILR (Mad) 462 : 3 Ind. Cas. 163
High Courts21 Apr 1909
Kadri Pakirappa and Others Vs Manki Husain Saheb
Madras High Court · 3 Ind. Cas. 19
High Courts21 Apr 1909
Chenna Reddi Vs Pedda Obi Reddi and Another
Madras High Court · (1909) ILR (Mad) 416 : 2 Ind. Cas. 802
Civil Procedure Code, 1908 (CPC) — Section 108
High Courts21 Apr 1909
Parakandyilparkum Kishakkayil Urumi Koran and Others Vs Kilath Puthiya Purayil Ahmad and Others
Madras High Court · 3 Ind. Cas. 41
High Courts21 Apr 1909
S. Authikesavulu Chetty Vs S. Ramanujam Chetty and Another
Madras High Court · (1909) ILR (Mad) 512 : 3 Ind. Cas. 541
High Courts19 Apr 1909
Mundlamuny Ellamandu Vs Gadipudi Chinnah Venkiah
Madras High Court · 2 Ind. Cas. 159(1)
Criminal Procedure Code, 1898 (CrPC) — Section 145(4)
High Courts19 Apr 1909
In Re: Loganath Aiyar and Others
Madras High Court · 4 Ind. Cas. 700
Penal Code, 1860 (IPC) — Section 149, 34
High Courts16 Apr 1909
Kayarunisa Begum Vs Sakina Bivi and Others
Madras High Court · 5 Ind. Cas. 991