High Courts06 Apr 1909
Kaki Subbanadri Vs Muthu Rangayya
Madras High Court · (1910) ILR (Mad) 532 : 4 Ind. Cas. 1039(1)
Transfer of Property Act, 1882 — Section 107, 4
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 5,089 of 5,226
High Courts02 Apr 1909
Maddali Venkatrayudu and Others Vs Moova Sankarayya
Madras High Court · 1 Ind. Cas. 901
High Courts02 Apr 1909
Sreekakulam Vencatasubbiah Vs Lavaaru Dade Sahib
Madras High Court · 2 Ind. Cas. 433
Transfer of Property Act, 1882 — Section 89
High Courts01 Apr 1909
T. Subramanya Aiyar Vs Manika Mudeley and Others
Madras High Court · 2 Ind. Cas. 432
High Courts31 Mar 1909
Kakkolangara Pashayagath Sayid Ibrahim Tangal and Others Vs Kerala Varma Valia Rajah Avergal of Chirakkal
Madras High Court · 2 Ind. Cas. 931
Land Acquisition Act, 1894 — Section 30
High Courts31 Mar 1909
Kanakku Nagalinga Naick Vs S. Nagalinga Naick and Others
Madras High Court · (1909) ILR (Mad) 510 : 4 Ind. Cas. 871(1)
High Courts31 Mar 1909
Vythianada Aiyar Vs Vythianada Aiyar, alias Narayanappa Aiyar, Insane Represented by Mr. R. Srinivasa Aiyar
Madras High Court · (1910) ILR (Mad) 78 : 4 Ind. Cas. 1040
High Courts26 Mar 1909
Vencatanarayana Pillai Vs Subbammal and Another
Madras High Court · 4 Ind. Cas. 1046
Succession Act, 1925 — Section 187
High Courts25 Mar 1909
Fakir Mohideen and Kadir Murah Vs F. Hartnett
Madras High Court · 1 Ind. Cas. 547(1)
High Courts25 Mar 1909
Seshagiri Aiyar Vs Vythilinga Pillai and Others
Madras High Court · (1910) ILR (Mad) 211 : 4 Ind. Cas. 1049
Transfer of Property Act, 1882 — Section 40
High Courts24 Mar 1909
Kandasawmy Mudali and Others Vs Sabraya Mudali and Others
Madras High Court · (1909) ILR (Mad) 478 : 1 Ind. Cas. 716
High Courts19 Mar 1909
Sreeman Maha Mandaleswara Katari Salva Maharaja Umade Rajah Maharaja Raye Kumara Tirumaharaju Bahadur Deva Maharajulungaru, Zamindar of Karnet-Nagar (deceased) and Another Vs Sreemahant Prayag Dossji Varu, Trustee of Tirumalai Tompati, etc., Deyasthanams and Others
Madras High Court · 2 Ind. Cas. 18
High Courts17 Mar 1909
S.R.M.A.R. Ramasawmi Chettiar Vs Oppilamani Chetti and Another
Madras High Court · (1910) ILR (Mad) 6 : 4 Ind. Cas. 1059
High Courts16 Mar 1909
In Re: The Indian Companies Act and In Re: The Petition of the Equitable Assurance Society
Madras High Court · 2 Ind. Cas. 164
Companies Act, 1956 — Section 243
High Courts16 Mar 1909
Nanjappa Goundan Vs Peruma Goundan
Madras High Court · (1909) ILR (Mad) 530 : 4 Ind. Cas. 18
Transfer of Property Act, 1882 — Section 51