High Courts16 Mar 1909
Maunada Mudali and Another Vs Nallayya Goundan and Others
Madras High Court · (1909) ILR (Mad) 527 : 4 Ind. Cas. 870
Criminal Procedure Code, 1898 (CrPC) — Section 144
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 5,090 of 5,226
High Courts15 Mar 1909
The District Judge of Tinnevelly Vs S. Palaniandy Mudaliar Ist Grade Pleader
Madras High Court · 1 Ind. Cas. 667
High Courts11 Mar 1909
Arayalpurath Randupurayil Kunhimayan and Another Vs Kautilat Cheekiladen Ahmad Kuth Haji and Others
Madras High Court · 2 Ind. Cas. 204
High Courts11 Mar 1909
Ramaswami Naik Vs Thiruvenkatam Pillai and Others
Madras High Court · 4 Ind. Cas. 1142
High Courts10 Mar 1909
Chella Nagi Reddi Vs Jevipothula Venkata Reddy and Another
Madras High Court · 4 Ind. Cas. 1143
High Courts10 Mar 1909
Muthu Kumaraswami Rowthan Minda Nayanar Vs Kuppusawmi Aiyangar and Others
Madras High Court · (1910) ILR (Mad) 74 : 3 Ind. Cas. 82
High Courts09 Mar 1909
Sinna Tevan Alias Sinna Karrupan Tevan and Others Vs Emperor
Madras High Court · 1 Ind. Cas. 546
High Courts09 Mar 1909
Gavaranga Sahu Vs Botokrishna Patro and Others
Madras High Court · (1909) ILR (Mad) 305 : 4 Ind. Cas. 503 : 1 Ind. Cas. 507
High Courts05 Mar 1909
Kollipara Seetapaty Vs Kankipaty Subbaya
Madras High Court · (1910) ILR (Mad) 323 : 1 Ind. Cas. 543
High Courts05 Mar 1909
Kollipara Seetapaty Vs Kantipati Subbayya
Madras High Court · (1910) 20 MLJ 718
High Courts04 Mar 1909
M.S.M. Duraisawmy Chettiar and Others Vs Kuppusami Padayachi and Others
Madras High Court · 1 Ind. Cas. 802
High Courts04 Mar 1909
Armugam Pillay Vs Kathana Pillay and Another
Madras High Court · 1 Ind. Cas. 560(1)