High Courts17 Feb 1909
Nyapati Ranganadham Pantulu Vs Nyapati Balarama Doss
Madras High Court · 4 Ind. Cas. 1121(1)
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 5,092 of 5,226
High Courts17 Feb 1909
Yerukola Alias Penta Jogiah Vs Mudiya Kamudu and Others
Madras High Court · 4 Ind. Cas. 34
Civil Procedure Code, 1908 (CPC) — Section 28
High Courts17 Feb 1909
Nayapati Ranganadham Pantulu Vs Praguda Appala Naidu and Others
Madras High Court · 1 Ind. Cas. 621(1)
High Courts16 Feb 1909
Arumuga Mudaliar Vs Yogammal Boiammani Ammal
Madras High Court · 4 Ind. Cas. 1126(1)
High Courts15 Feb 1909
Muthu Karuppa Kothan Vs A. Sitha Viriyan Chetty
Madras High Court · 1 Ind. Cas. 644
High Courts15 Feb 1909
Subbaraya Rowthu Minda Nainar and Muthukumarasawmy Vs Kuppusawmy Aiyangar and Others
Madras High Court · (1911) ILR (Mad) 442
High Courts12 Feb 1909
Subbaraya Rowthu Minda Nainar and Muthu Kumarasamy Vs Kuppusamy Aiyangar and Others
Madras High Court · 1 Ind. Cas. 535
High Courts11 Feb 1909
Manikkavasaka Desika Gnana Sambanda Pandara Sannadhiar and Others Vs Sundaram Pillai
Madras High Court · 4 Ind. Cas. 1141
High Courts09 Feb 1909
Ambakkagari Nagi Raddi and Others Vs Basappa
Madras High Court · (1910) ILR (Mad) 89 : 1 Ind. Cas. 79(1)
High Courts05 Feb 1909
Vonlidi Chinna Subbi Reddy Vs Somudu and Others
Madras High Court · 1 Ind. Cas. 686
High Courts03 Feb 1909
The Sessions Judge of the Tinnevelly Division Vs Sivan Chetty
Madras High Court · (1909) ILR (Mad) 258 : 1 Ind. Cas. 187
High Courts02 Feb 1909
In Re: Narayanaswamy Naidu
Madras High Court · (1909) ILR (Mad) 220 : 1 Ind. Cas. 228