High Courts03 Mar 1909
Tha, Ka, Nataraja Aiyar Vs Ki, Subramania Aiyar
Madras High Court · 1 Ind. Cas. 806
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 5,091 of 5,226
High Courts03 Mar 1909
N.P.N.M. Chithambaram Chettiar Vs Krishna Aiyengar and Others
Madras High Court · (1910) ILR (Mad) 36 : 1 Ind. Cas. 803
High Courts02 Mar 1909
Sannasi Ambalagarau and Another Vs Venkatapathy Chetty and Others
Madras High Court · 2 Ind. Cas. 420
High Courts01 Mar 1909
Muhamad Husain Rowther and Others Vs Muhamad Abubakar Rowther and Others
Madras High Court · 2 Ind. Cas. 427 : (1910) 20 MLJ 699
High Courts01 Mar 1909
In Re: C.L. Cantho and Co.
Madras High Court · (1910) ILR (Mad) 53 : 5 Ind. Cas. 845
High Courts01 Mar 1909
Chockalingam, Minor by His Mother and Guardian, Ammakutti Ammal Vs The Madura Meenatchi Sundareswarar Devasthanam
Madras High Court · 4 Ind. Cas. 1141(1)
High Courts26 Feb 1909
Karippala alias Varipayur Manakkkal Narayanan Nambudripad and Others Vs Muchai Manakal Sankaran Nambudripad and Others
Madras High Court · 13 Ind. Cas. 233
High Courts26 Feb 1909
Imbichi Kandan Vs Kozhikot Kizhake Kovilagath Viyathen Sree Devi alias Valia Thamburath Avergal and Others
Madras High Court · 4 Ind. Cas. 875(1)
High Courts26 Feb 1909
Karippala alias Veripayur Manakkal Narayanan Nambudripad and Others Vs Muchai Manakal Sankaran Nambudripad and Others
Madras High Court · (1912) 22 MLJ 126
High Courts23 Feb 1909
Matathil Pokkar Vs Nalloor Assen Kutty Hajee
Madras High Court · 1 Ind. Cas. 548
High Courts22 Feb 1909
Veyathen Sridevi alias Kizhoikki Kovilakath Villa Thamburti Avergal Vs Lakshimiammal and Others
Madras High Court · 4 Ind. Cas. 1140(1)
High Courts19 Feb 1909
Koolayappa Rowther Vs Balusami and Another
Madras High Court · 4 Ind. Cas. 1140
High Courts19 Feb 1909
Chidambara Pothan Vs Poongavanam
Madras High Court · 2 Ind. Cas. 813
Transfer of Property Act, 1882 — Section 53(2)
High Courts19 Feb 1909
Subramanya Aiyar and Others Vs Meenakshi Ammal and Others
Madras High Court · 2 Ind. Cas. 810
Contract Act, 1872 — Section 16(2)(6)
High Courts17 Feb 1909
Abbakke Vs B. Krishnayya
Madras High Court · (1910) ILR (Mad) 534 : 4 Ind. Cas. 1120
High Courts17 Feb 1909
Kuppusami Mudaliar Vs Doraisami Mudaliar and Others
Madras High Court · 4 Ind. Cas. 1125