COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 5,093 of 5,226
Appandai Vathiyar and Others Vs Ragubali Mudaliar and Others
Madras High Court · 5 Ind. Cas. 280
Venkatakrishnama Charlu Vs Krishna Rao
Madras High Court · (1909) ILR (Mad) 425 : 4 Ind. Cas. 723
Kari Chengamna and Another Vs Jatti Kristnamnah and Others and Sannayala Peraya and Another
Madras High Court · 1 Ind. Cas. 219
Ambalavana Pandara Sannadhi Vs Singaravelu Pillai and Others
Madras High Court · 4 Ind. Cas. 1118(1)
Saminatha Pillay alias Kandasawmy Pillay Vs Dorasawmy Naick and Others
Madras High Court · 1 Ind. Cas. 212
Kumara Thevan Vs Karuthayee Thevan and Another
Madras High Court · 4 Ind. Cas. 1129(1)
Kannappa Samiyar and Others Vs The Madura Hindu Permanent Fund
Madras High Court · 1 Ind. Cas. 909
Venkatvayulu Reddiar Vs Shaik Farid Sahib and Others
Madras High Court · 1 Ind. Cas. 80
Veerasawmi Naicker Vs Ibramsa Rowther and Others
Madras High Court · 1 Ind. Cas. 200
T.S. Seshan Pattar Vs T.R. Veera Raghava Pattar and Others
Madras High Court · (1909) ILR (Mad) 284 : 4 Ind. Cas. 38
Nayana Naickan Vs Hajarat Kibuliai Syed Gulam Ghowse Sha Sait Kadiri
Madras High Court · (1910) 20 MLJ 136
G Narayanasawmy Naidu, receiver, Nidudavole Estate Vs Gottimukalu Sitaramayya and Another
Madras High Court · 4 Ind. Cas. 1119
Ponnusawmy Nadar and Another Vs V. Doraisawmy Aiyar
Madras High Court · (1909) ILR (Mad) 336 : 1 Ind. Cas. 247
Thathu Naick and Others Vs Kondu Reddi and Others
Madras High Court · (1909) ILR (Mad) 242 : 1 Ind. Cas. 221
Pulaka Veetil Muthalakulangara Kunhu Moidu and Others Vs Thiruthipalli Madhava Menon and Others
Madras High Court · (1909) ILR (Mad) 410 : 1 Ind. Cas. 1
Velayutha Chetti and Others Vs Govindasawmi Naicken
Madras High Court · 4 Ind. Cas. 1115
Amirthathammal Vs Periasami Pillai
Madras High Court · (1909) ILR (Mad) 325 : 4 Ind. Cas. 507
Deivasikamani Bhattar Vs Subbiah Bhattar and Another
Madras High Court · 4 Ind. Cas. 1131(1)