High Courts03 Dec 1908
Subbaraya Mudaliar and Others Vs Rakki
Madras High Court · (1909) ILR (Mad) 140 : 1 Ind. Cas. 73
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 5,095 of 5,226
High Courts03 Dec 1908
Subramania Pillai and Others Vs Sannasia Pillai and Others
Madras High Court · 2 Ind. Cas. 310
High Courts03 Dec 1908
The Secretary of State for India in Council Vs Bundeppa of Konakondla
Madras High Court · (1909) ILR (Mad) 300 : 1 Ind. Cas. 76
High Courts03 Dec 1908
Chellathammal Vs Ammayappa Mudaliar
Madras High Court · (1909) ILR (Mad) 253 : 3 Ind. Cas. 388
High Courts02 Dec 1908
Molamal Illoth Krishnan Nambudri and Others Vs The Secretary of State for India in Council and Others
Madras High Court · 4 Ind. Cas. 30
High Courts02 Dec 1908
Madhava Gowdu alias Dama Gowdu Vs Sisinti Lokanatha Patro and Others
Madras High Court · 2 Ind. Cas. 314
High Courts02 Dec 1908
Sri Rungachariar and Others Vs Rungasami Battachar and Others
Madras High Court · (1909) ILR (Mad) 291 : 3 Ind. Cas. 881
High Courts01 Dec 1908
Subbaraya Chetti and Another Vs Rathnavelu Chetty
Madras High Court · (1909) ILR (Mad) 330 : 2 Ind. Cas. 313
High Courts01 Dec 1908
Srinivasa Reddi Vs Sivarama Reddi
Madras High Court · (1909) ILR (Mad) 320 : 4 Ind. Cas. 506
Specific Relief Act, 1877 — Section 17
High Courts01 Dec 1908
Sri Raja Bommadevara Venkata Narasimha Naidu Bahadur Zamindar Garu Vs Govindarajulu Venkata Subbarayadu
Madras High Court · 4 Ind. Cas. 1132
High Courts26 Nov 1908
Koti Venkataramaniah Vs The Official Assignee of Madras
Madras High Court · 2 Ind. Cas. 611
High Courts25 Nov 1908
Srinivasa Swami Aiyangar and Another Vs Athmarama Iyer
Madras High Court · (1909) ILR (Mad) 281 : 2 Ind. Cas. 612
High Courts23 Nov 1908
Robert Fischer and Others Vs The Secretary of State for India in Council
Madras High Court · (1909) ILR (Mad) 141 : 2 Ind. Cas. 325
High Courts23 Nov 1908
Rajah of Venkatagiri Vs Rachapoody Chinna Subbadu and Another
Madras High Court · 4 Ind. Cas. 1114(1)
Contract Act, 1872 — Section 16
High Courts20 Nov 1908
Mutikulandia Pillay Vs Nalla Kakkan Arubalam and Others
Madras High Court · 4 Ind. Cas. 1109(1)