High Courts18 Nov 1908
Valasubramania Pillai Vs Ramanathan Chettiar and Others
Madras High Court · (1909) ILR (Mad) 421 : 2 Ind. Cas. 309
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 5,096 of 5,226
High Courts18 Nov 1908
Jammalamadaku Subbalakshmamma and Another Vs Jammala Venkatarayadu and Others
Madras High Court · (1909) ILR (Mad) 318 : 2 Ind. Cas. 525(1)
High Courts18 Nov 1908
Ummar Sahib Vs Vythilinga Mudali and Another
Madras High Court · 4 Ind. Cas. 1135
High Courts18 Nov 1908
Emperor Vs Madiga Nallavadu
Madras High Court · (1909) ILR (Mad) 47 : 1 Ind. Cas. 207(1)
High Courts17 Nov 1908
Nana Tawker Vs Ramachandra Tawker and Another
Madras High Court · (1909) ILR (Mad) 377 : 2 Ind. Cas. 519
High Courts17 Nov 1908
In Re: Kither Khan and Another
Madras High Court · 4 Ind. Cas. 1116
Penal Code, 1860 (IPC) — Section 300
High Courts17 Nov 1908
Arundava Ammal Vs Gopala Krishna Pillai and Others
Madras High Court · 4 Ind. Cas. 1107
Transfer of Property Act, 1882 — Section 3, 40
High Courts17 Nov 1908
In Re: Abdul Kadir Saheb
Madras High Court · 4 Ind. Cas. 1107(1)
Criminal Procedure Code, 1898 (CrPC) — Section 532, 537
High Courts16 Nov 1908
Sreeraja Venkata Narasimha Appa Row Bahadur Vs Sree Rajah Malraju Lakshmi Venkayamma Row Bahadur
Madras High Court · 2 Ind. Cas. 316
High Courts16 Nov 1908
R. Vaidyanath Aiyar and Another Vs G. Aiyasamy Aiyar and Others
Madras High Court · (1909) ILR (Mad) 191 : 1 Ind. Cas. 408
High Courts13 Nov 1908
Adaikalammai Vs Raman
Madras High Court · (1909) ILR (Mad) 90 : 1 Ind. Cas. 751
High Courts13 Nov 1908
In Re: Pattambi Moideen and Others
Madras High Court · 4 Ind. Cas. 616
Criminal Procedure Code, 1898 (CrPC) — Section 106Penal Code, 1860 (IPC) — Section 448
High Courts13 Nov 1908
Varadaya Shetti Vs Tyampa Shetti and Others
Madras High Court · 2 Ind. Cas. 315
High Courts13 Nov 1908
In Re: Venketaramiah and Another
Madras High Court · 4 Ind. Cas. 1117
Penal Code, 1860 (IPC) — Section 339
High Courts11 Nov 1908
M.N. Venkatasan Chetty Vs K. Ethirajammah
Madras High Court · 4 Ind. Cas. 1117(1)
High Courts11 Nov 1908
T. Sami Aiyangar Vs V. Srinivasa Aiyangar and Others
Madras High Court · 4 Ind. Cas. 618