High Courts28 Oct 1908
Sadhu Narayana Aiyangar Vs Ramaswami Aiyangar
Madras High Court · (1909) ILR (Mad) 203 : 3 Ind. Cas. 486
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 5,098 of 5,226
High Courts16 Oct 1908
Granthi Subbiah Chetty Vs Sreeman Maha Mandaleswara Katari Salwa Maharaja Umade and Others
Madras High Court · 4 Ind. Cas. 164
High Courts14 Oct 1908
Venkata Subba Reddi and Another Vs Ayyalu Reddi
Madras High Court · (1909) ILR (Mad) 214 : 3 Ind. Cas. 488
Criminal Procedure Code, 1898 (CrPC) — Section 435, 437
High Courts13 Oct 1908
S.A. Subrahmanta Aiyar and Others Vs Savitri Ammal and Others
Madras High Court · 3 Ind. Cas. 321
High Courts13 Oct 1908
Sri Raja Bommadavara Venkata Narasimha Nayudu Bahadur Zamindar Garu Vs Kesara Neni Chinna Bappayya and Others
Madras High Court · (1910) ILR (Mad) 12 : 2 Ind. Cas. 614
High Courts13 Oct 1908
Gutta Venkatasubbanna Vs Raja Vengoti Govinda Krishna Yachandrulu Varu
Madras High Court · 3 Ind. Cas. 610
High Courts09 Oct 1908
Sekharan Nair and Others Vs Kongot Eacharan Nair and Others
Madras High Court · 3 Ind. Cas. 459
Court Fees Act, 1870 — Section 4, 6
High Courts08 Oct 1908
Karri Venkatareddi Vs Kollu Narasayya
Madras High Court · (1909) ILR (Mad) 76 : 1 Ind. Cas. 384
High Courts08 Oct 1908
Sundara Sastrial Vs Govinda Mandaroyan
Madras High Court · (1908) ILR (Mad) 528 : 4 Ind. Cas. 619
High Courts02 Oct 1908
In Re: Hussain Beg
Madras High Court · 3 Ind. Cas. 612
Criminal Procedure Code, 1898 (CrPC) — Section 565(4)
High Courts02 Oct 1908
Emperor Vs Maddipatla Subbarayadu
Madras High Court · (1909) ILR (Mad) 547 : 4 Ind. Cas. 1130(1)
Court Fees Act, 1870 — Section 31
High Courts02 Oct 1908
Bathini Kumarasawmy Naidu and Another Vs Rajah Kamiveni Bangaru Ankappa Nayini Varu Represented by The Collector of Nellore on Behalf of Court of Wards
Madras High Court · 4 Ind. Cas. 1108(1)
High Courts29 Sept 1908
T. Ranganatha Tawker and Another Vs T. Seetharama Chetty and Another
Madras High Court · 5 Ind. Cas. 820
High Courts29 Sept 1908
Gurumurthi Reddi by Next Friend Sangammal Vs Gurammal and Another
Madras High Court · (1909) ILR (Mad) 88 : 1 Ind. Cas. 750
High Courts29 Sept 1908
Palani Chetty Vs Rangiadoss Naidu
Madras High Court · (1909) ILR (Mad) 83 : 1 Ind. Cas. 746
High Courts29 Sept 1908
Acharath Bappan, Karanavan of Tarwad Vs Mathtjmmal Chovi and Another
Madras High Court · 3 Ind. Cas. 122
Transfer of Property Act, 1882 — Section 123
High Courts29 Sept 1908
In re: Manikam Pillai
Madras High Court · 3 Ind. Cas. 609(1)
Penal Code, 1860 (IPC) — Section 419, 511
High Courts29 Sept 1908
Samu Iyengar Vs The Secretary of State for India in Council
Madras High Court · 4 Ind. Cas. 1123