High Courts09 Nov 1908
Palaniandy Pillai Vs Arunachellum Pillai
Madras High Court · (1909) ILR (Mad) 255 : 3 Ind. Cas. 387
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 5,097 of 5,226
High Courts06 Nov 1908
Cherukoori Pedda Saddayya and Another Vs Cherukoori Polayya and Others
Madras High Court · 2 Ind. Cas. 610
High Courts06 Nov 1908
Saminatha Pillai Vs Saminatha Iyer
Madras High Court · 4 Ind. Cas. 1096
Transfer of Property Act, 1882 — Section 99
High Courts05 Nov 1908
Muhammad Abdul Satar Saheb Vs Mekkena Kondappa Naidu
Madras High Court · 4 Ind. Cas. 1108
High Courts04 Nov 1908
Krishnasamy Panikundar Vs S.R.M.A.R. Ramasawmy Chettiar
Madras High Court · 1 Ind. Cas. 73(1)
High Courts04 Nov 1908
Sambasiva Aiyar Vs Seethalakshmi Ammal
Madras High Court · 4 Ind. Cas. 162
Contract Act, 1872 — Section 69
High Courts04 Nov 1908
A. Raghunatha Chariar and Others Vs Tiruvengada Ramanujah Chariar
Madras High Court · 3 Ind. Cas. 123
Limitation Act, 1963 — Article 124
High Courts04 Nov 1908
In Re: V.O. Chidambaram Pillai
Madras High Court · (1909) ILR (Mad) 3 : 1 Ind. Cas. 36
High Courts03 Nov 1908
Avayambal Ammani Vs Kamalambal Boyee and Another
Madras High Court · 4 Ind. Cas. 1097
High Courts03 Nov 1908
Thandavaroya Pillai and Another Vs Shunmugam Pillai
Madras High Court · (1909) ILR (Mad) 167 : 2 Ind. Cas. 341
High Courts29 Oct 1908
S. Appasami Aiyer and Another Vs Shunmugatha Odayan and Others
Madras High Court · 4 Ind. Cas. 1122
High Courts29 Oct 1908
The East India Distilleries and Sugar Factories Ltd. Vs The Tinnevelley Sarangapani Sugar Mills Co. Ltd. and Another
Madras High Court · 4 Ind. Cas. 872
Companies Act, 1956 — Section 139
High Courts29 Oct 1908
P.S. Samu Iyer and Others Vs Ayilam Gramom Vythi Pathar and Others
Madras High Court · 4 Ind. Cas. 617
High Courts29 Oct 1908
Subramania Chetty Vs Mahalingaswami Sivan and Others
Madras High Court · 3 Ind. Cas. 612(1)
Contract Act, 1872 — Section 69
High Courts29 Oct 1908
Emperor Vs Maheswara Kondaya and Another
Madras High Court · (1909) ILR (Mad) 543 : 4 Ind. Cas. 1113
Criminal Procedure Code, 1898 (CrPC) — Section 253, 437
High Courts29 Oct 1908
Kajikar Lakshmi Vs Maru Devi and Others
Madras High Court · (1909) ILR (Mad) 139 : 1 Ind. Cas. 999