High CourtsFull Bench(1909) 03 MAD CK 0015

Gavaranga Sahu vs Botokrishna Patro and Others

Madras High Court · Decided on 9 March 1909 · Citation: (1909) ILR (Mad) 305 : 4 Ind. Cas. 503 : 1 Ind. Cas. 507

HON’BLE JUDGES
Arnold White, C.J · Miller, J · Abdur Rahim, J

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Judgment

5 paragraphs · 50 words

Miller, J.

OPINION

1.

We agree with the view taken in the order of reference and with the reasons upon which it is based. Section 149 of the CPC 1908 is in

accordance with this view.

2.

We answer the question which has been referred to us in the negative.