High Courts16 Apr 1909
Zamindar of Venkatagiri Vs Vemaraja Suryaprakasam
Madras High Court · 5 Ind. Cas. 904
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 5,088 of 5,226
High Courts16 Apr 1909
Kutti Chettiar and Others Vs Subramania Chettiar and Others
Madras High Court · (1909) ILR (Mad) 485 : 4 Ind. Cas. 1077(1)
High Courts16 Apr 1909
Garu of Venkatagiri Vs Vemaraja Suryaprakasam
Madras High Court · (1910) 20 MLJ 120
High Courts15 Apr 1909
A. Munisawmi Chetty and Others Vs A. Murugappa Chetty and Others
Madras High Court · 5 Ind. Cas. 515
High Courts15 Apr 1909
Authi Kesava Nattan Vs Saravana Murugesa Naicken and Another
Madras High Court · 2 Ind. Cas. 435
Contract Act, 1872 — Section 70
High Courts15 Apr 1909
In Re: Chillashi Nanu Nair and Others
Madras High Court · 2 Ind. Cas. 425
Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts14 Apr 1909
Kuttaseri Eriat Govindan Nair and Others Vs Kuttaseri Eriat Sankaran Nair and Others
Madras High Court · (1909) ILR (Mad) 351 : 2 Ind. Cas. 183
High Courts14 Apr 1909
Ottapurakkal Thazhate Soopi Vs Cherichil Pallikkal Uppathumma and Others
Madras High Court · (1910) ILR (Mad) 31 : 5 Ind. Cas. 698
High Courts14 Apr 1909
Thoolipatti Rama Gowndan, Raman Chetty, Subba Gownden and Vencatachellam Pillay Vs Emperor
Madras High Court · 2 Ind. Cas. 434
High Courts08 Apr 1909
Pasupathy Mudali and Others Vs A. Subramanya Gurukkal
Madras High Court · 2 Ind. Cas. 428
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts08 Apr 1909
Pulukkavandy Ambalam and Others Vs Periyakaruppa Kone and Others
Madras High Court · 2 Ind. Cas. 203
High Courts08 Apr 1909
In Re: Kesava Panda
Madras High Court · 2 Ind. Cas. 159
Criminal Procedure Code, 1898 (CrPC) — Section 250, 438Penal Code, 1860 (IPC) — Section 497
High Courts07 Apr 1909
Vellai Gownden Vs Emperor
Madras High Court · 2 Ind. Cas. 424
Penal Code, 1860 (IPC) — Section 290
High Courts07 Apr 1909
Kandasami Mannavan Vs Rajagopalasami Thevan
Madras High Court · 5 Ind. Cas. 382
High Courts07 Apr 1909
In Re: A.G. Ganapathy Sastry and Another
Madras High Court · 3 Ind. Cas. 344
Legal Practitioners Act, 1879 — Section 13
High Courts07 Apr 1909
Richard Taylor and Others Vs Sri Sri Sri Krishna Chandra Gajapati Narayana Deo Maharajulu Garu Rajah of Parlakimidi
Madras High Court · (1909) ILR (Mad) 448 : 2 Ind. Cas. 4
Trusts Act, 1882 — Section 5, 81
High Courts07 Apr 1909
In Re: Mylapore Krishnasawmi alias A. Krishnasawmi Sarma
Madras High Court · (1909) ILR (Mad) 384 : 2 Ind. Cas. 33
Evidence Act, 1872 — Section 159, 160Penal Code, 1860 (IPC) — Section 124A, 153A, 505
High Courts06 Apr 1909
Singaranelu Mudeliar Vs Vardaraja Mudeliar
Madras High Court · 2 Ind. Cas. 426
Criminal Procedure Code, 1898 (CrPC) — Section 195