COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 5,085 of 5,226
Damodara Nadar Vs Manicka Vachaka Dasika Pandara Sannadhi
Madras High Court · (1910) ILR (Mad) 65 : 3 Ind. Cas. 463
Subramania Chetty Vs Mahalingaswami Sivan and Others
Madras High Court · (1910) ILR (Mad) 41 : 3 Ind. Cas. 624
Sri Sethuramaswamiar and Others Vs Sri Meruswamiar and Others
Madras High Court · (1911) ILR (Mad) 470 : (1910) 20 MLJ 108
Sri Sethuramaswamy Iyer and Others Vs Sri Meruswami Iyer and Others
Madras High Court · 4 Ind. Cas. 76
Pudiya Kovilakath Kuttuni Thamburan and Others Vs Kuth Valia Thamburatti and Another
Madras High Court · 3 Ind. Cas. 480
T. Lutchimee Doss and Another Vs The Secretary of State for India in Council
Madras High Court · 3 Ind. Cas. 456
Kanakasabapathy Chetty Vs Venkatarama Iyer and Others
Madras High Court · 5 Ind. Cas. 339
Saminatha Vellala Thevan Vs Muthusawmi Vellala Thevan
Madras High Court · (1910) 20 MLJ 98
K. Chinnaya Asari Vs Annayappa Mooniappa Mudali and Another
Madras High Court · 5 Ind. Cas. 41
N. Subbaraya Iyer and Others Vs Vaithinatha Iyer and Another
Madras High Court · (1910) ILR (Mad) 115 : 5 Ind. Cas. 931
S. Narayanan Chetti and Others Vs S. Ramasawmi Chettiar and Others
Madras High Court · 4 Ind. Cas. 1069(1)
Nanammai Vs The Collector of Trichinopoly
Madras High Court · (1910) 20 MLJ 97
Sekharan Nair (dead) and Others Vs Kongot Eacharan Nair and Others
Madras High Court · (1910) 20 MLJ 121
Manikkam alias Manika Asari Vs Emperor
Madras High Court · 3 Ind. Cas. 77
Chettikulam Prasauna Venkatachella Reddiar Vs Chettikulam Kumara Venkatachella Reddiar
Madras High Court · (1910) 20 MLJ 394
Kaliswara Gurukkal Vs Nataraja Tambiran and Others
Madras High Court · 3 Ind. Cas. 255
In Re: The District Magistrate of Nellore
Madras High Court · 3 Ind. Cas. 460
In Re: P.A. Somasundram Pillay and Others and Kandasawmy Pillay and Others
Madras High Court · 3 Ind. Cas. 736