High Courts15 Sept 1909
M. Krishna Aiyar Vs The Sectetary of State for India in Council
Madras High Court · (1910) ILR (Mad) 173 : 5 Ind. Cas. 121
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 5,083 of 5,226
High Courts15 Sept 1909
M. Krishna Aiyar Vs The Secretary of State for India in Council
Madras High Court · (1910) 20 MLJ 71
High Courts14 Sept 1909
Samudrala Varaha Narasimhacharlu and Others Vs Samudrala Vencata Singaramma and Others
Madras High Court · (1910) ILR (Mad) 165 : 3 Ind. Cas. 741
High Courts14 Sept 1909
Kasim Moideen Rowther Vs Annamalai Thevan
Madras High Court · 3 Ind. Cas. 936
High Courts14 Sept 1909
Chillakore Yerra Musala Reddy Vs Pattangi Ramayya and Another
Madras High Court · 4 Ind. Cas. 125
High Courts14 Sept 1909
Chillaloor Yerra Musala Reddi Vs Pathangi Ramaiya and Others
Madras High Court · 5 Ind. Cas. 1010
High Courts10 Sept 1909
Veda Muppan and Others Vs Kathan Padayachi and Others
Madras High Court · 5 Ind. Cas. 57(1)
High Courts07 Sept 1909
In Re: Vencataramanuja Reddi and Others
Madras High Court · 3 Ind. Cas. 828
Penal Code, 1860 (IPC) — Section 447
High Courts07 Sept 1909
M. Cuppusawmi Chetty Vs A.T. Doraisawmy Chetty and Others
Madras High Court · (1910) ILR (Mad) 67 : 3 Ind. Cas. 955
High Courts03 Sept 1909
Natesan Chetti alias Chidambaram Chetty and Another Vs Vengu Nachiar, Sella Nachiar and Bothakka Nachiar
Madras High Court · (1910) ILR (Mad) 102 : (1910) 20 MLJ 20
High Courts03 Sept 1909
V.A.R. Arunachellam Chettyar and Others Vs V. Subramanya Aiyar
Madras High Court · 3 Ind. Cas. 407
High Courts03 Sept 1909
Asha Bibi Vs Kadir Ibrahim Rowther
Madras High Court · (1910) ILR (Mad) 22 : 3 Ind. Cas. 730
High Courts03 Sept 1909
Natesan Chetty alias Chidambaram Chetty and Others Vs Vengu Nachiar, Sella Nachiar and Boothakka Nachiar
Madras High Court · 3 Ind. Cas. 701
Registration Act, 1908 — Section 17, 3(1)
High Courts03 Sept 1909
Muthiah Chetty and Others Vs Peyandi Thevan and Another
Madras High Court · 4 Ind. Cas. 1063
High Courts02 Sept 1909
Ganapathy Mudaly and Others Vs O. Munisawmy Mudaly
Madras High Court · (1910) ILR (Mad) 159 : 5 Ind. Cas. 754(1)
High Courts02 Sept 1909
T. Seshadri Iyengar Vs C. Ramanuja Iyengar
Madras High Court · 4 Ind. Cas. 96
High Courts02 Sept 1909
Gnanamuthu Udayan and Others Vs Emperor
Madras High Court · 3 Ind. Cas. 434
Criminal Procedure Code, 1898 (CrPC) — Section 106
High Courts01 Sept 1909
Mayil Kotta Vatakka Veettil Kunchunni Nair and Others Vs Kundur Kuttala Madathil Pitchu Pattter's son Subramania Pattar and Others
Madras High Court · (1910) ILR (Mad) 162 : 5 Ind. Cas. 758(1)