High Courts30 Sept 1909
V. Kadir Ibrahim Rowther Vs Mohammad Rahumadalla Rowther and Others
Madras High Court · (1910) ILR (Mad) 118 : 4 Ind. Cas. 136
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 5,081 of 5,226
High Courts30 Sept 1909
Palanisawmy Gownden and Others Vs Vanjiammal and Others
Madras High Court · 4 Ind. Cas. 36
High Courts30 Sept 1909
Sri Raja Chelikani Rama Rau and Others and Sri Raja Ballapragada Venkata Subba Row and Others Vs The Secretary of State for India
Madras High Court · (1910) ILR (Mad) 1 : (1910) 20 MLJ 66
High Courts29 Sept 1909
Seeni Asan Usan Rowthen, Karuppan Chetty and Others, T. Ranganatha Tawker and Another Vs T. Sethu Ram Chetty and Others
Madras High Court · 5 Ind. Cas. 145
High Courts29 Sept 1909Dismissed
The Official Assignee of Madras and as Such The Assignee of The Property and Credits of Arbuthnot and Company Vs D. Rajam Aiyar
Madras High Court · (1909) 09 MAD CK 0001
High Courts28 Sept 1909
The Official Assignee of Madras and Others Vs The Oriental Government Security Life Assurance Company Ld.
Madras High Court · (1910) ILR (Mad) 150 : 5 Ind. Cas. 200
High Courts28 Sept 1909
Pozhath Mannoth Govindan Nair Vs Pattachamarth Manakkal Jedavedan Namboodri and Another
Madras High Court · 5 Ind. Cas. 513
High Courts28 Sept 1909
The Official Assignee of Madras Vs L.D. Ramchandra Iyer
Madras High Court · (1910) ILR (Mad) 134 : 5 Ind. Cas. 974
Insolvency Act, 1848 — Section 73
High Courts28 Sept 1909
P. Kanniappa Chetty Vs Rangammal and Others
Madras High Court · 3 Ind. Cas. 818
High Courts28 Sept 1909
The Official Assignee of Madras and Others Vs B. Krishnaswami Naidu and Others
Madras High Court · (1910) ILR (Mad) 154 : 5 Ind. Cas. 331
High Courts28 Sept 1909
The Official Assignee of Madras and as such the Assignee of the Property and Credits of Arbuthnot and Company, Insolvent Debtors Vs A.E.A. Lupprian
Madras High Court · (1910) ILR (Mad) 145 : (1910) 20 MLJ 428
High Courts28 Sept 1909
Sadagopachariar Vs Ragunadachariar and Another
Madras High Court · (1910) ILR (Mad) 62 : 3 Ind. Cas. 938
Civil Procedure Code, 1882 — Section 232, 273
High Courts28 Sept 1909
T.R. Ganesha Row Vs T.V. Tulja Ram Row and Others
Madras High Court · (1911) 21 MLJ 1093
High Courts24 Sept 1909
Kicha Reddiar Vs Reddi Appa Reddiar and Others
Madras High Court · 4 Ind. Cas. 1076
High Courts23 Sept 1909
Kakkal Reddi alias Govindan and Fareed Khan alias Kader Beg Vs Emperor
Madras High Court · 5 Ind. Cas. 156
High Courts23 Sept 1909
Hava Bhayi and Others Vs Lakshmi Doss Thoppain Sait and Others
Madras High Court · 4 Ind. Cas. 43
High Courts22 Sept 1909
Ramiengar, minor by next friend, A. Rangasawmy Iyengar and Vedantachariar, minor by next friend, A. Rangaswamy Iyengar Vs The Secretary of State for India In Council
Madras High Court · 4 Ind. Cas. 105