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Judgment
1 paragraphs · 18 words
1.
We agree with Ramakrishna Bhikaji v. Bhimabhai ILR (1906) C. 1233 and dismiss this appeal with costs.
High Courts(1909) 08 MAD CK 0016
Saminatha Vellala Thevan vs Muthusawmi Vellala Thevan
Madras High Court · Decided on 13 August 1909 · Citation: (1910) 20 MLJ 98