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Madras High Court judgments

1,04,503 judgments · page 5,078 of 5,226

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High Courts28 Oct 1909

Ravikanty Venkata Rama Moorti being Minor By his Morther and Next Friend Satyanarayanamma Vs Kollara Narayanamma and Others

Madras High Court · 5 Ind. Cas. 934

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High Courts27 Oct 1909

Kailasam Pillay Vs Nataraja Tambiran and Others

Madras High Court · (1910) ILR (Mad) 265 : 5 Ind. Cas. 4

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High Courts27 Oct 1909

Ana Pattar and Another Vs Swaminatha Pattar Kariakar

Madras High Court · 5 Ind. Cas. 935(1)

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High Courts27 Oct 1909

Duri Bhagavanulu Vs Tadpatri Veeravadambu and Others

Madras High Court · (1910) ILR (Mad) 246 : 4 Ind. Cas. 392

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High Courts27 Oct 1909

A. Vencatasawmy Chetty Vs Suppa Pillay

Madras High Court · (1910) ILR (Mad) 216 : 4 Ind. Cas. 303

Registration Act, 1908 — Section 17
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High Courts27 Oct 1909

Devi Bhagavalu Vs Tadpatri Veeravadhanta and Others

Madras High Court · (1910) 20 MLJ 79

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High Courts26 Oct 1909

Kuttah Krishnan and Manager of Tarwad Vs P.W. Chathu Menon and Another

Madras High Court · (1910) ILR (Mad) 207 : 5 Ind. Cas. 740

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High Courts26 Oct 1909

Meenakshi Anni Vs Appakutti

Madras High Court · (1910) ILR (Mad) 226 : 4 Ind. Cas. 299 : (1910) 20 MLJ 359

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High Courts26 Oct 1909

Uppangala Subraya Bhatta and Others Vs Bedradi Subraya Bhatta and Others

Madras High Court · 5 Ind. Cas. 57

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High Courts26 Oct 1909

Subramania Aiyar Vs Gopala Aiyar and Others

Madras High Court · (1910) ILR (Mad) 308 : 7 Ind. Cas. 898 : (1910) 20 MLJ 633

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High Courts26 Oct 1909

Thomas Pillay and Others Vs S.J.M. Muthurama Chettyar and Another

Madras High Court · (1910) ILR (Mad) 205 : 4 Ind. Cas. 301

Transfer of Property Act, 1882 — Section 53
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High Courts25 Oct 1909

In Re: Krishna Baipadithaya

Madras High Court · (1910) 20 MLJ 132

Criminal Procedure Code, 1898 (CrPC) — Section 162Penal Code, 1860 (IPC) — Section 211
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High Courts22 Oct 1909

Komarappa Naicken and Others, Ragava Reddi and Others, Muthurama Reddi, Minor by Bhavanambal, Andiveera Raghava Reddi and Others, Venkata Reddi and Another, Doraisawmy Reddy and Another and Venkatasubba Reddy and Others Vs Venkatachellam Pillay, the Secretary of State for India in Council

Madras High Court · 4 Ind. Cas. 312

Civil Procedure Code, 1908 (CPC) — Section 28
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High Courts22 Oct 1909

Mavoulu Seetharam Naidu Vs Doddi Rami Naidu

Madras High Court · 5 Ind. Cas. 137

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High Courts22 Oct 1909

Muvvula Seetharam Naidu Vs Doddi Ramu Naidu

Madras High Court · (1910) ILR (Mad) 208 : (1910) 20 MLJ 91

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High Courts21 Oct 1909

Muthayya Pillai Vs Velusami

Madras High Court · 5 Ind. Cas. 511

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High Courts21 Oct 1909

In Re: Muthu Gownden

Madras High Court · 4 Ind. Cas. 36(1)

Criminal Procedure Code, 1898 (CrPC) — Section 123
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High Courts21 Oct 1909

Gadulula Venkatamma and Others Vs Yadiki Honkaram

Madras High Court · 4 Ind. Cas. 97

Civil Procedure Code, 1908 (CPC) — Section 13
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High Courts21 Oct 1909

Rajammal Vs Authiammal alias Athi Lakshmiammal and Others

Madras High Court · (1910) ILR (Mad) 304 : (1910) 20 MLJ 519

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High Courts20 Oct 1909

Gopisetti Narayanasawmynaidu Garu Vs Kolachina Venkatappaya and Others

Madras High Court · 5 Ind. Cas. 438

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