High Courts16 Mar 1910
The Official Assignee of Madras Vs U. Krishna Bhatta
Madras High Court · (1911) 21 MLJ 127
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 5,063 of 5,226
High Courts16 Mar 1910
Kamalathammal Vs Krishna Pillai and Another
Madras High Court · (1910) 20 MLJ 781
Limitation Act, 1908 — Article 124 Schedule II
High Courts16 Mar 1910
K.R. Nilakandan Nambudripad and Another Vs P.K. Sankaran Nambiar and Others
Madras High Court · (1910) 20 MLJ 949
High Courts16 Mar 1910
The Official Assignee of Madras Vs Melapparangavur Sarvajana Sahaya Nidhi (Limited)
Madras High Court · (1911) ILR (Mad) 125
High Courts16 Mar 1910
The Official Assignee of Madras (and as such The Assignee of the properties and credits of Arbuthnot and Co.) Vs D. Rajam Ayyar
Madras High Court · (1913) ILR (Mad) 499
High Courts16 Mar 1910
The Official Assignee of Madras Vs Lupprian
Madras High Court · (1912) ILR (Mad) 121 : (1911) ILR (Mad) 121
Insolvency Act, 1848 — Section 73
High Courts16 Mar 1910
The Official Assignee of Madras Vs J.W. Irwin
Madras High Court · 6 Ind. Cas. 250
High Courts15 Mar 1910
M. Krishnaswamy Mudaliar and Another Vs Nataraja Thambiran
Madras High Court · 7 Ind. Cas. 751
High Courts15 Mar 1910
In Re: Muthu Gownden and Another; In Re: Palaniandi Gownden and Others
Madras High Court · 6 Ind. Cas. 12
High Courts15 Mar 1910
Madho Kora and Others Vs Gopa Bandhu Nippako and Others
Madras High Court · 6 Ind. Cas. 512
Transfer of Property Act, 1882 — Section 92
High Courts15 Mar 1910
Naganada Aiyar alias Eswarapier Vs Krishnamurti Aiyar and Others
Madras High Court · (1911) ILR (Mad) 97
Civil Procedure Code, 1908 (CPC) — Section 102, 103
High Courts14 Mar 1910
Latchumammal Vs Gengammal
Madras High Court · (1911) ILR (Mad) 72 : 7 Ind. Cas. 858(1)
High Courts14 Mar 1910
Ramaswami Chetty Vs Pavadi Samban and Others
Madras High Court · 5 Ind. Cas. 852
High Courts14 Mar 1910
Govivdaswami Thevan Vs T.M. Doraiswami Pillai and Others
Madras High Court · 6 Ind. Cas. 781
High Courts14 Mar 1910
In Re: Suruttai
Madras High Court · 7 Ind. Cas. 401
Criminal Procedure Code, 1898 (CrPC) — Section 297
High Courts14 Mar 1910
In Re: Kurumba Hosakeri
Madras High Court · 7 Ind. Cas. 397
Criminal Procedure Code, 1898 (CrPC) — Section 367(5)
High Courts14 Mar 1910
Audirazu Veerayya Vs Audirazu Sangayya
Madras High Court · (1911) ILR (Mad) 177 : (1910) 20 MLJ 281