High Courts27 Apr 1910
Munisami Chetti Vs Marthammal and Another
Madras High Court · (1911) ILR (Mad) 211
Probate and Administration Act, 1881 — Section 88
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 5,058 of 5,226
High Courts27 Apr 1910
K.V. Kunhiraman Menon and Others Vs Aruthalatkutti and Others
Madras High Court · 7 Ind. Cas. 173
Transfer of Property Act, 1882 — Section 68, 68(c)
High Courts27 Apr 1910
Palla Maruthi Vs Sagiraju Bangarraju and Others
Madras High Court · 6 Ind. Cas. 889
High Courts27 Apr 1910
Sappa Krishna Patrudu and Others Vs Thelli Mukunda Sahu
Madras High Court · 6 Ind. Cas. 586
High Courts26 Apr 1910
Rajah of Venkatagiri Vs Mukku Narsaya and Others
Madras High Court · 7 Ind. Cas. 202
Madras Estates Land Act, 1908 — Section 6Transfer of Property Act, 1882 — Section 108
High Courts25 Apr 1910
Syed Noordeen Sahib and Others Vs Syed Ibrahim Sahib and Others
Madras High Court · (1911) ILR (Mad) 74
High Courts25 Apr 1910
Sree Rajah Venkata Rangaya Appa Row Bahadur, Zamindar of Nuzvid Vs Tadepalle Jagannadham and Others
Madras High Court · 7 Ind. Cas. 230
High Courts25 Apr 1910
Syed Noonsleen Saib and Others Vs Syed Ibrahim Saib and Others
Madras High Court · (1911) ILR (Mad) 74 : 6 Ind. Cas. 579
High Courts25 Apr 1910
Syed Nooroodeen Saib and Others Vs Syed Ibrahim Sahib and Others
Madras High Court · (1910) 20 MLJ 964
High Courts24 Apr 1910
Raja Ramachandra Appa Row Bahadur Garu and Others Vs The Sey. of State for India in Council
Madras High Court · (1912) ILR (Mad) 197 : (1911) 21 MLJ 678
Madras Revenue Recovery Act, 1864 — Section 3
High Courts22 Apr 1910
Sree Rajah Venkatarangayya Appa Row Bahadur Zamindar Vs Poranki Appalarazu and Others
Madras High Court · (1910) 20 MLJ 728
High Courts21 Apr 1910
Nilayathakshi Ammal Vs The Taluq Board
Madras High Court · (1910) 20 MLJ 885
Madras Local Boards Act, 1884 — Section 51
High Courts21 Apr 1910
Sree Raja Datla Venkata Suryanaraina Jagapatiraju Bahadur Garu and Another Vs Goluguri Bapiraju
Madras High Court · 7 Ind. Cas. 60
High Courts21 Apr 1910
Nelayathakshi Ammal Vs The Taluk Board
Madras High Court · (1911) ILR (Mad) 333
High Courts21 Apr 1910
Sree Raja Datla Venkata Suryanarayana Jagapathiraju Bahadur Garu and Another Vs Goluguri Bapiraju
Madras High Court · (1911) ILR (Mad) 143
High Courts19 Apr 1910
In Re: Second Grade Pleaders
Madras High Court · (1910) 20 MLJ 500
Companies Act, 1882 — Section 37
High Courts19 Apr 1910
Sevugan Chetty Vs Obla Munisami Aiyar and Others
Madras High Court · (1910) 20 MLJ 524
Civil Procedure Code, 1882 — Section 244Civil Procedure Code, 1908 (CPC) — Section 109
High Courts19 Apr 1910
In Re: Two Second Grade Pleaders
Madras High Court · 6 Ind. Cas. 313
Legal Practitioners Act, 1879 — Section 12, 13, 14
High Courts19 Apr 1910
In Re: The Second-Grade Pleaders
Madras High Court · (1911) ILR (Mad) 29
Companies Act, 1882 — Section 37Legal Practitioners Act, 1879 — Section 13