High Courts06 May 1910
Shunmuga Pallavaran and Others Vs Soosai Udayan and Others
Madras High Court · 7 Ind. Cas. 537
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 5,057 of 5,226
High Courts05 May 1910
Vidyapurna Thirthaswami Vs Uggannu
Madras High Court · (1911) ILR (Mad) 231
Madras Revenue Recovery Act, 1864 — Section 35
High Courts05 May 1910
Pandiri Bangaram and Others Vs Karumoory Subbaraju and Others
Madras High Court · (1911) ILR (Mad) 159
Transfer of Property Act, 1882 — Section 43
High Courts04 May 1910
Kolathathul Illath Vishun Nambudri, Karnavan of his Tarward Vs Meloothedathil Chulayakkan Akkamma
Madras High Court · 6 Ind. Cas. 583
High Courts04 May 1910
Parapurath Kalliani Amma Vs A. Chinnan Alias Mammad Rowthen
Madras High Court · 7 Ind. Cas. 565
Transfer of Property Act, 1882 — Section 114
High Courts04 May 1910
In Re: Periasawmi Kangani
Madras High Court · 6 Ind. Cas. 503
Penal Code, 1860 (IPC) — Section 363
High Courts04 May 1910
Gangadhara Padayachi and Others Vs Velayada Pillai and Others
Madras High Court · 6 Ind. Cas. 358
High Courts04 May 1910
Kolathathil Illatt Vishnu Nambudri, Karnavan of his Tarwad Vs Meloothedathil Chulayakkari Akkamma
Madras High Court · (1910) 20 MLJ 938
High Courts04 May 1910
Pandarathile Alias Vakkayil Raru Nair and Another Vs Naduvile Madathil Vishnu Bharathigal Alias Pakaravur Swamiar and Others
Madras High Court · 7 Ind. Cas. 698
High Courts04 May 1910
M.S.M.S. Meyappa Chetty and Others Vs Perianan Chetty and Others
Madras High Court · 7 Ind. Cas. 217(1)
High Courts03 May 1910
Nandikolla Gopalan and Others Vs Sri Raja Manyam Mahalakshmi Amma Zemindarini Garu and Others
Madras High Court · 7 Ind. Cas. 8
Transfer of Property Act, 1882 — Section 106, 111
High Courts29 Apr 1910
The Secretary of State for India in Council Vs Gopisetti Narayanaswami Naidu Garu, Receiver, Nidadavole and Meedur Estate
Madras High Court · (1911) ILR (Mad) 151
Survey and Boundaries Act, 1897 — Section 13
High Courts29 Apr 1910
Mukti Gopaludu and Another Vs Sri Sri Sri Krishna Chandra Gajapati Narayana Deo Maharajahlingam, Minor by his Guardian, The Collector of Gunjam and Others
Madras High Court · 6 Ind. Cas. 876
High Courts29 Apr 1910
Erattakolam Melvittil Karnavan and Another Vs K.P. Suppan Menon
Madras High Court · 7 Ind. Cas. 67
Civil Procedure Code, 1908 (CPC) — Section 16
High Courts29 Apr 1910
Sudailamuthu Pillay Vs Muthusawmi Pillay and Others
Madras High Court · 7 Ind. Cas. 49
High Courts28 Apr 1910
Palakal Raman Menon and Another Vs Valia Chembashith Imoth Karnavan and Manager, Krishna Nambudripad
Madras High Court · 6 Ind. Cas. 889(1)
Malabar Compensation for Tenants Improvements Act, 1899 — Section 5, 6
High Courts28 Apr 1910
Kozhikot Pudiya Kovilagath Sreemana, a Vikraman alias Cheriya Rajah Avergal Vs Chundayil Modathil Ananta Patter and Others
Madras High Court · (1911) ILR (Mad) 61
Malabar Compensation for Tenants Improvements Act, 1899 — Section 5
High Courts28 Apr 1910
Koshikot Pudiya Kovilagath Sreeman Vikraman alias Cheriya Rajah Avergal Vs Chundayil Madattil Ananta Pattar and Others
Madras High Court · (1910) 20 MLJ 849
Malabar Compensation for Tenants Improvements Act, 1899 — Section 5