High Courts25 Jul 1910
Venkatachala Reddi and Others Vs Venkatarama Reddi and Another
Madras High Court · (1901) ILR (Mad) 665
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 5,056 of 5,226
High Courts25 Jul 1910
Andi Vs Emperor
Madras High Court · 7 Ind. Cas. 557
Criminal Procedure Code, 1898 (CrPC) — Section 174, 175Penal Code, 1860 (IPC) — Section 180
High Courts22 Jul 1910
Umade Rajaha Raje Damara Kumara Thimmanayannu Bahadur Varu Vs Sri Ranga Bhupala Bali Row Garu and Another
Madras High Court · 7 Ind. Cas. 860
High Courts22 Jul 1910
Umade Rajaha Raja Damara Kumara Thimmanayanim Bahadur Varu Vs Sri Ranga Bhupala Bali Row Garu and Another
Madras High Court · (1911) 21 MLJ 464
Madras Court of Wards Act, 1902 — Section 47
High Courts20 Jul 1910
Alagappa Mudaliyar Vs Thiyagaraja Mudaliyar and Others
Madras High Court · 7 Ind. Cas. 864
High Courts20 Jul 1910
Hari Kamayya Vs Ayyagari Somayya and Another
Madras High Court · 7 Ind. Cas. 217
High Courts20 Jul 1910
Nanjundier and Another Vs T. Venkata Rao and Another
Madras High Court · 7 Ind. Cas. 797
High Courts20 Jul 1910
Thattan Kother's Son Kunhan Vs Mangalath Manakal Narayanan Nambudripad's Son Moorthi and Others
Madras High Court · (1911) ILR (Mad) 406
High Courts20 Jul 1910
Thattan Kontner's son Kunhan of Thekkumangalam Desam Vs Mangalath Manakal Narayanan Nambudripad's son Moorthi alias Ashtamoorthi Nambudripad and Others
Madras High Court · (1910) 20 MLJ 951
Charitable Trusts Act, 1860 — Section 16
High Courts20 Jul 1910
Sundaram Iyer and Another Vs Venkateswara Iyer and Others
Madras High Court · 7 Ind. Cas. 391
High Courts19 Jul 1910
K. Seshadri Aiyangar Vs Arayar Srinivasa Chariar and Others
Madras High Court · 7 Ind. Cas. 558
High Courts18 Jul 1910
Ramappaya and Others Vs Aithu Melanta and Others
Madras High Court · 7 Ind. Cas. 184
High Courts18 Jul 1910Dismissed
Lal Batcha Sahib Vs Arcot Narainaswami Mudaliyar
Madras High Court · (1911) ILR (Mad) 320
High Courts20 Jun 1910
Gollapudy Ramalingam Alias Ramayya and Another Vs Gollapudy Somidevamma and Another
Madras High Court · 7 Ind. Cas. 541
High Courts06 May 1910
Ramasamy Ayyangar Vs Shunmugam Pillai, Receiver and Manager, Palace Estate, and Another
Madras High Court · (1911) ILR (Mad) 179
Transfer of Property Act, 1882 — Section 108(i)
High Courts06 May 1910
Ramasawmy Iyengar Vs Shanmoogam Pillay and Another
Madras High Court · 7 Ind. Cas. 210
Transfer of Property Act, 1882 — Section 108(j)
High Courts06 May 1910
Deenabandu Choudari Vs Vinayaka Doss and Another
Madras High Court · 7 Ind. Cas. 174
High Courts06 May 1910
Govinda Parama Guruvu, Trustee of Sri Radha Kanta Swamy's Temple at Pudabhadra Vs Bothasi Dandasi Pradhanu and Others
Madras High Court · 7 Ind. Cas. 74
High Courts06 May 1910
Ramasawmi Aiyangar Vs Shunmugam Pillai and Another
Madras High Court · (1910) 20 MLJ 739